High Courts05 Sept 2019Allowed
Hargopal Singh Parmar Vs Secretary Punjab State Power Corp. Ltd. And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0124
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 50 of 146
High Courts05 Sept 2019Disposed Off
Chandan And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0114
High Courts05 Sept 2019Allowed
Falck India Private Limited Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0113
Code Of Criminal Procedure, 1973 — Section 482Drugs And Cosmetics Act, 1940 — Section 18A, 18(c), 27
High Courts05 Sept 2019Dismissed
New Senior Secondary School, Civil Lines, Ludhiana Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0108
Constitution Of India, 1950 — Article 226, 227
High Courts05 Sept 2019Dismissed
Janta Land Promoters Pvt. Ltd. Through Its Authorised Representative Vs Abhimanyu Singh Vinayak And Another
Punjab And Haryana At Chandigarh · (2020) 1 RCR(Civil) 160
Real Estate (Regulation And Development) Act, 2016 — Section 18, 43(5)Punjab State Real Estate (Regulation And Development) Rules, 2017 — Rule 37
High Courts05 Sept 2019Disposed Off
M/S Century Knitters (India) Limited & Ors. Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0058
Customs Act, 1962 — Section 114, 114AAConstitution Of India, 1950 — Article 226
High Courts05 Sept 2019Disposed Off
Dr. Navin Dhawan And Anr. Vs State Of Punjab And Anr.
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0048
High Courts05 Sept 2019Dismissed
Hawa Singh Vs Deepak Seth & Anr.
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0034
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts05 Sept 2019Dismissed
Amandeep Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0033
Code Of Criminal Procedure, 1973 — Section 319Indian Penal Code, 1860 — Section 120B, 201, 302, 365
High Courts05 Sept 2019Dismissed
Sanjeev Kumar Vs Shri Digamber Jain Panchayat Mandir
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0027
Code Of Civil Procedure, 1908 — Order 13 Rule 3
High Courts05 Sept 2019Allowed
Lakho Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0026
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts05 Sept 2019Dismissed
Amit Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0025
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 325, 341, 506Constitution Of India, 1950 — Article 21
High Courts05 Sept 2019Allowed
State Of Haryana Vs Ram Dutt, Deputy Superintendent Of Police
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0021
High Courts05 Sept 2019Allowed
Sharad Yadav Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0018
Code Of Criminal Procedure, 1973 — Section 311
High Courts05 Sept 2019Allowed
Hasmat Khan Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0008
Punjab Land Revenue Act, 1887 — Section 13(c)
High Courts04 Sept 2019Disposed Of
Balwan Singh Vs Haryana Urban Development Authority And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0171
Constitution Of India, 1950 — Article 226
High Courts04 Sept 2019Dismissed
Dharambir Saroha Vs Poonam Devi
Punjab And Haryana At Chandigarh · (2020) 1 RCR(Civil) 161
Code Of Civil Procedure, 1908 — Section 151Limitation Act, 1963 — Article 54
High Courts04 Sept 2019Disposed Off
State Of Punjab Vs Vivek Singh @ Vicky
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0069
Code Of Criminal Procedure, 1973 — Section 173, 313, 378(3)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 50
High Courts04 Sept 2019Dismissed
State Of Punjab Vs Mangal Ram @ Arun
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0068
Code Of Criminal Procedure, 1973 — Section 313, 378(3)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 42, 42(1), 41(2), 50
High Courts04 Sept 2019Disposed Off
Karamdin Munshi Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0056
Indian Penal Code, 1860 — Section 34, 148, 149, 186, 187, 353Code Of Criminal Procedure, 1973 — Section 313Constitution Of India, 1950 — Article 226