High Courts10 Sept 2019Disposed Off
Elayaraja And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0082
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 48 of 146
High Courts10 Sept 2019Disposed Off
Veeramani And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0081
High Courts10 Sept 2019Dismissed
Mahavir And Ors Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0073
Indian Penal Code, 1860 — Section 302, 460Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 65B
High Courts10 Sept 2019Allowed
Samarjeet Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0072
Code Of Criminal Procedure, 1973 — Section 82, 82(2), 482
High Courts10 Sept 2019Dismissed
Varun Sheokand Vs State Of Haryana And Ors.
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0071
Code Of Criminal Procedure, 1973 — Section 482
High Courts10 Sept 2019Disposed Off
Gurnam Singh, Ex. Constable Ii Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0066
Punjab Essential Services (Maintenance) Act, 1947 — Section 5, 5(b), 7Code Of Criminal Procedure, 1973 — Section 313Police Act, 1861 — Section 29
High Courts10 Sept 2019Allowed
Sukhdev Singh @ Sukha Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0057
Code Of Criminal Procedure, 1973 — Section 173, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 22
High Courts09 Sept 2019Allowed
Bhup Singh And Ors Vs Mainpal And Others
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 295
Indian Penal Code, 1860 — Section 279, 337, 338
High Courts09 Sept 2019Dismissed
Bharant Sanchar Nigam Ltd., Rewari Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0206
Code Of Criminal Procedure, 1973 — Section 156(3), 197, 311, 340Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d)Indian Penal Code, 1860 — Section 120B, 409, 500, 501, 502
High Courts09 Sept 2019Dismissed
Pranesh Trikha And Another Vs Randeep Latawa
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0123
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Securities Interest Act, 2002 — Section 13(2), 13(4), 14
High Courts09 Sept 2019Dismissed
Bhanwati And Others Vs Haryana State Agricultural Marketing Board And Others
Punjab And Haryana At Chandigarh · (2020) 1 RCR(Civil) 624
High Courts09 Sept 2019Allowed
Anil And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0112
Indian Penal Code, 1860 — Section 379ACode Of Criminal Procedure, 1973 — Section 161, 173(2), 313
High Courts09 Sept 2019Dismissed
State Of Haryana & Others Vs Sohan Lal & Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0098
Land Acquisition Act, 1894 — Section 4, 6, 17, 18, 23, 54
High Courts09 Sept 2019Dismissed
Gurcharan Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0097
Code Of Criminal Procedure, 1973 — Section 173(2)
High Courts09 Sept 2019Disposed Off
Kumari Pramila Vs Central Administrative Tribunal, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0089
High Courts09 Sept 2019Disposed Off
Surjit Lal Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0088
High Courts09 Sept 2019Allowed
Shakir Khan Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0087
Code Of Criminal Procedure, 1973 — Section 437(1), 439Indian Penal Code, 1860 — Section 120B, 420
High Courts09 Sept 2019Allowed
Harpreet Singh Alias Sunny Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0086
Indian Penal Code, 1860 — Section 406, 420Immigration Act, Of 1924 — Section 24Code Of Criminal Procedure, 1973 — Section 482, 320
High Courts09 Sept 2019Allowed
Bikramjit Singh Alias Bikka Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0085
Indian Penal Code, 1860 — Section 379B, 458, 506Code Of Criminal Procedure, 1973 — Section 482, 320
High Courts09 Sept 2019Allowed
Kamaldeep Singh Vs Guru Nanak Dev University, Amritsar And Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0083
Constitution Of India, 1950 — Article 226, 227