High Courts09 Sept 2019Dismissed
Nirmla Vs Govind
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0076
Hindu Marriage Act, 1955 — Section 9, 13, 13(1), 13(1)(ia)Indian Penal Code, 1860 — Section 323, 342, 406, 498A, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 49 of 146
High Courts09 Sept 2019Disposed Off
Jatinder Singh Vs Balkar Singh Fauji And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0074
High Courts09 Sept 2019Dismissed
Supriya Vs Sudipto Sur
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0059
Hindu Marriage Act, 1955 — Section 13, 13(1)(ia)
High Courts06 Sept 2019Disposed Of
Balwan And Others Vs Rajbir And Others
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 232
Civil Procedure Code, 1908 — Order 1 Rule 8, Order 1 Rule 8(2), Order 1 Rule 8(3), Order 5 Rule 11
High Courts06 Sept 2019Allowed
Pardeep Sharma Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0116
High Courts06 Sept 2019Dismissed
National Insurance Company Limited Vs Lalita Devi And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0077
Indian Penal Code, 1860 — Section 279, 304A, 337Code Of Criminal Procedure, 1973 — Section 173
High Courts06 Sept 2019Dismissed
Davinder Singh Dhaliwal And Others Vs Kawaljit Singh
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0075
High Courts06 Sept 2019Disposed Off
Naresh Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0067
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts06 Sept 2019Dismissed
Gaurav Soni Vs Meenal Dubey And Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0060
Hindu Marriage Act, 1955 — Section 24, 26
High Courts06 Sept 2019Disposed Off
Rajinder Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0055
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 313
High Courts06 Sept 2019Dismissed
Sukhdev Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0052
Indian Penal Code, 1860 — Section 326Code Of Criminal Procedure, 1973 — Section 439, 325
High Courts06 Sept 2019Allowed
Sansar Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0051
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 149, 323, 341
High Courts06 Sept 2019Disposed Off
Razia @ Zubeda Begum & Another Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0050
High Courts06 Sept 2019Allowed
Kuldeep Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0049
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 320(6)
High Courts06 Sept 2019Allowed
Davinder Singh Alias Gurjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0032
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 34, 201, 302, 304A, 328
High Courts06 Sept 2019Allowed
Kuldeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0024
Code Of Criminal Procedure, 1973 — Section 173, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 42(2)
High Courts06 Sept 2019Allowed
Dagdish Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0023
Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 313
High Courts06 Sept 2019Dismissed
Suresh Nagar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0011
High Courts06 Sept 2019Dismissed
Rimnaaz And Ors Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0010
High Courts06 Sept 2019Dismissed
Ram Kishan And Another Vs Punjab State Power Corporation Ltd., Patiala And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0009