High Courts16 Sept 2019Disposed Of
Krishna Devi Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0143
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 46 of 146
High Courts16 Sept 2019Disposed Off
Shailender Kadian Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0133
Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts16 Sept 2019Disposed Off
Prem Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0131
Indian Penal Code, 1860 — Section 34, 302, 307Arms Act, 1959 — Section 25
High Courts16 Sept 2019Allowed
Reeta Devi Vs Bharat Petroleum Corporation And Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0107
Registration Act 1908 — Section 47, 58, 59, 60, 61, 74, 75(3), 75, 75(3), 75(4)
High Courts16 Sept 2019Disposed Off
Sameer Khan @ Samsudin Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0093
High Courts16 Sept 2019Dismissed
Rajinder Singh @ Sheru Vs Jiwan Singh
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0084
High Courts13 Sept 2019Allowed
Rajesh @ Raja Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0263
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts13 Sept 2019Dismissed
Surinder Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0256
High Courts13 Sept 2019Dismissed
Sunil Sethi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0200
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts13 Sept 2019Allowed
Kesho Ram Goel Vs Dhbvnl And Others @RESPONDEN
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0184
High Courts13 Sept 2019Allowed
Sangeeta Vs Sarwan Singh & Anr.
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0128
Guardian And Wards Act, 1890 — Section 25
High Courts13 Sept 2019
Mandeep Kaur Vs Karamjit Singh
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0106
Hindu Marriage Act, 1955 — Section 13
High Courts13 Sept 2019Disposed Off
Satbir Singh @ Kalu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0100
Indian Penal Code, 1860 — Section 279, 304A
High Courts13 Sept 2019Disposed Off
Birbal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0099
Prevention Of Food Adulteration Act, 1954 — Section 16Code Of Criminal Procedure, 1973 — Section 313
High Courts13 Sept 2019Allowed
Kultar Singh Vs Jagtar Singh And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0094
Registration Act, 1908 — Section 34, 35, 52, 58, 59, 60, 60(2)Transfer Of Property Act, 1882 — Section 54, 64Punjab Stamp Rules, 1934 — Rule 28(xiii)
High Courts12 Sept 2019Allowed
Punjab State through Collector And Others Vs Mangat Ram
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 564
Civil Procedure Code, 1908 — Section 80
High Courts12 Sept 2019Allowed
Ram Kumar Vs Ch. Charan Singh Haryana Agriculture University, Hissar And Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0195
Constitution Of India, 1950 — Article 300A
High Courts12 Sept 2019Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Ashok Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0155
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(ii), 163A, 165, 166, 168, 168(3), 174
High Courts12 Sept 2019Disposed Off
Palwinder Singh Vs Financial Commissioner (Appeals), Punjab, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0109
High Courts12 Sept 2019Dismissed
Nishant Rana & Others Vs Union Of India & Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0105
High Court Establishment (Appointment And Conditions Of Service) Rules, 1973 — Rule 8C, 8C(i)Gujarat Judicial Services Recruitment Rules, 1961 — Rule 3, 4, 6