High Courts20 Sept 2019Allowed
Lakhmi Chand Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0127
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 161, 313
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 44 of 146
High Courts20 Sept 2019Allowed
Famina Knit Fabs Through Its Partner. Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0126
Customs Act, 1962 — Section 2(18), 2(19), 4(1), 14, 17, 17(1), 17(2), 17(3), 17(4), 17(5), 75(2)(ab), 28, 28AA, 28AAA, 46, 50, 51, 75, 75(2)(ab), 82, 85, 128, 129D, 135, 135A, 140, 142(1), 159ACentral Excise Act, 1944 — Section 11, 11A, 11D, 37Finance Act, 1994 — Section 93A
High Courts20 Sept 2019Disposed Off
M/S Fertichem Cotspin Ltd. & Anr. Vs Authority Under The Payment Of Wages Act, 1936 & Anr.
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0122
Payment Of Wages Act, 1936 — Section 15, 17(A)
High Courts19 Sept 2019Disposed Of
Parshotam Saini through his LRs Vs Ram Kaur And Others
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 528
Civil Procedure Code, 1908 — 151, Order 41 Rule 27Depositories Act, 1996 — Section 2(1), 10
High Courts19 Sept 2019Dismissed
Sunita @ Kusum Tanwar Vs Deputy Commissioner-Cum-District Election Officer (Panchayat) Bhiwani And Others
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 303
Haryana Panchayati Raj Act, 1994 — Section 176(2)Representation Of the People Act, 1951 — Section 81(c)Civil Procedure Code, 1908 — Order 7 Rule 11
High Courts19 Sept 2019Dismissed
Tara Chand Vs Central Seat Allocation Board And Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0175
High Courts19 Sept 2019Disposed Of
Surain Singh Bhatti And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0169
High Courts19 Sept 2019Disposed Of
Sojanya Kumar And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0158
High Courts19 Sept 2019Disposed Of
Sulochana Devi And Others Vs Chandigarh Administration Through Its Administrator And Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0157
High Courts19 Sept 2019Allowed
Bishamber Singh Vs Madhu Bala
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0142
High Courts19 Sept 2019Dismissed
Harjinder Singh @ Harman And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0138
Indian Penal Code, 1860 — Section 120B, 406, 420, 428, 467, 471, 489A, 489B, 489CCode Of Criminal Procedure, 1973 — Section 173(2)
High Courts19 Sept 2019Dismissed
Ridham Sharma @ Rishu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0137
Code Of Criminal Procedure, 1973 — Section 439
High Courts19 Sept 2019Dismissed
Zakir Hussain Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0136
High Courts19 Sept 2019Allowed
Pawan Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0120
Indian Penal Code, 1860 — Section 302, 307Code Of Criminal Procedure, 1973 — Section 313
High Courts19 Sept 2019Allowed
Surjeet Singh @ Seetu And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0119
Code Of Criminal Procedure, 1973 — Section 167(2), 173
High Courts18 Sept 2019Dismissed
Sant Bhumi Foundation Head Office, Bathinda Vs R. Subhramanyam Secretary Of Department Of Higher Education, New Delhi And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0223
National Council for Teachers Education Act, 1993 — Section 14, 15(3)(b)
High Courts18 Sept 2019Allowed
Jagmohan Sharma & Another Vs Lokayukta Haryana & Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0208
Code Of Criminal Procedure, 1973 — Section 173Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(1)(d)Indian Penal Code, 1860 — Section 120B, 204, 409, 420, 467, 468, 471
High Courts18 Sept 2019Allowed
Devinder Singh And Others Vs Society Jewellers & Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0203
Code Of Civil Procedure, 1908 — Order 23 Rule 4(b), Order 23 Rule 1, Order 23 Rule 4
High Courts18 Sept 2019Dismissed
Parvesh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0156
Indian Penal Code, 1860 — Section 149, 148, 302Arms Act, 1959 — Section 25Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 8, 9
High Courts18 Sept 2019Disposed Of
Manjit Singh Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0148