High Courts23 Sept 2019Disposed Of
Gurmej Singh @ Happy Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0151
Code Of Criminal Procedure, 1973 — Section 438, 438(2), 446Indian Penal Code, 1860 — Section 120B, 149, 302
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 43 of 146
High Courts23 Sept 2019Disposed Of
Ravinder Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0150
Indian Penal Code, 1860 — Section 279, 304A, 337, 338, 427Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Sept 2019Dismissed
M/S Pardeep Kumar Khem Chand And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0270
Punjab Agricultural Produce Markets Act, 1961 — Section 10Haryana State Agricultural Marketing Board (Sale Of Immovable Property) Rules, 2000 — Rule 3(1)(iii)Constitution Of India, 1950 — Article 19(1)(g), 226, 227
High Courts20 Sept 2019Allowed
Ravinder Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0201
Indian Penal Code, 1860 — Section 34, 307Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Sept 2019Dismissed
Hem Raj Gupta Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0174
Punjab Town Improvement Act, 1922 — Section 26, 2741(1)
High Courts20 Sept 2019Disposed Of
Seema Rani & Another Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0165
Medical Termination and Pregnancy Act, 1971 — Section 3, 3(2)(b)(ii)
High Courts20 Sept 2019Allowed
Ravinder Choudhary And Ors Vs State Of Haryana & Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0164
Indian Penal Code, 1860 — Section 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Sept 2019Disposed Of
Rakesh Vs State Of Haryana & Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0163
High Courts20 Sept 2019Disposed Of
Neha Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0162
High Courts20 Sept 2019Dismissed
Naresh Kumar Vs State Information Commission And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0161
Right to Information Act, 2005 — Section 2(h), 20(1)
High Courts20 Sept 2019Disposed Of
Marjina & Another Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0160
Medical Termination and Pregnancy Act, 1971 — Section 3, 3(2)(b)(ii)
High Courts20 Sept 2019Dismissed
Manjit Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0159
High Courts20 Sept 2019Allowed
Surjit Khan Vs United India Insurance Co. Ltd. And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0154
Indian Penal Code, 1860 — Section 279, 304Motor Vehicles Act, 1988 — Section 149(2)(a)(ii), 149(2)(a)(ii), 163A, 165, 166, 168, 168(3), 174
High Courts20 Sept 2019Dismissed
Hardarshan Singh Vs Punjab Mandi Board, Chandigarh And Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0147
Constitution Of India, 1950 — Article 14
High Courts20 Sept 2019Dismissed
Kavita Agwani Vs Davinder Kumar
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0145
Hindu Marriage Act, 1955 — Section 13
High Courts20 Sept 2019Dismissed
Ram Singh And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0144
Land Acquisition Act, 1894 — Section 4, 5A, 6Constitution Of India, 1950 — Article 14, 226
High Courts20 Sept 2019Dismissed
Kuldip Singh Vs Financial Commissioner (Appeals-I), Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0141
Indian Penal Code, 1860 — Section 420Constitution Of India, 1950 — Article 226
High Courts20 Sept 2019Disposed Of
Ramandeep Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0135
High Courts20 Sept 2019
Sunny Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0134
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Sept 2019Dismissed
Amar Singh Vs Deputy Commissioner, Jalandhar And Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0132