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Punjab And Haryana At Chandigarh judgments, 2019

2,912 judgments · page 41 of 146

High Courts26 Sept 2019Dismissed

Deepinder Singh Dhillon Vs Narinder Kumar Sharma & Ors.

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0181

Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 6 Rule 16Representation Of the People Act, 1951 — Section 80, 81, 82, 83, 100, 101, 123Constitution Of India, 1950 — Article 19(1)(a), 32, 141, 142, 324, 324(1)
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High Courts25 Sept 2019Dismissed

Mahi Pal Vs Baldev Singh

Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 525

Specific Relief Act 1963 — Section 20Civil Procedure Code, 1908 — Section 60(1)
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High Courts25 Sept 2019Allowed

Manjit Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0230

Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 306Punjab Travellor Professional Regulation Act, 2012 — Section 13
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High Courts25 Sept 2019Disposed Of

Ram Kuwar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0196

Indian Penal Code, 1860 — Section 279, 304A, 338, 427Code Of Criminal Procedure, 1973 — Section 313
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High Courts25 Sept 2019Allowed

State Of Punjab Vs Jai Bhushan Malik And Another

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0180

Arbitration And Conciliation Act, 1996 — Section 34, 34(5)Micro, Small And Medium Enterprises Development Act, 2006 — Section 2(b), 2(e), 2(g), 2(h), 2(m), 2(f), 7(2), 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81
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High Courts25 Sept 2019Dismissed

Kuldeep Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0179

Indian Penal Code, 1860 — Section 120B, 302, 304BCode Of Criminal Procedure, 1973 — Section 313
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High Courts25 Sept 2019Dismissed

Jeewan Singh Sidhu Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0178

Indian Penal Code, 1860 — Section 84, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 105
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High Courts24 Sept 2019Disposed Of

Baldev Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0261

Indian Penal Code, 1860 — Section 34, 201, 302, 452Code Of Criminal Procedure, 1973 — Section 319Oaths Act, 1873 — Section 5
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