High Courts27 Sept 2019Allowed
Vishal Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0207
Indian Medical Council Act, 1956 — Section 33
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 40 of 146
High Courts27 Sept 2019Disposed Of
S. K. E. Engineers Vs State Of U. T. Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0202
Arbitration And Conciliation Act, 1996 — Section 11(3), 11(4), 11(5), 11(6), 11(6)(a), 11(6)(c), 11(8), 13, 15
High Courts27 Sept 2019Dismissed
Tarushikha Vs Union Of India And Others @RESPONDEN
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0189
High Courts27 Sept 2019Allowed
Gurtej Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0183
Indian Penal Code, 1860 — Section 308, 323, 354
High Courts27 Sept 2019Dismissed
Principal Commissioner Of Central Excise Vs Shivam Autotech Limited
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0182
High Courts26 Sept 2019Allowed
Kiran Sharma Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 552
Punjab Cooperative Societies Act, 1961 — Section 13(8), 13(12)
High Courts26 Sept 2019Dismissed
M/S Suhash Chander Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0269
Haryana State Agricultural Marketing Board (Sale Of Immovable Property) Rules, 2000 — Rule 3(1)(VI)
High Courts26 Sept 2019Dismissed
Shri Ram General Insurance Co. Ltd. Vs Bimla Devi And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0267
Motor Vehicles Act, 1988 — Section 166Code Of Criminal Procedure, 1973 — Section 173
High Courts26 Sept 2019Allowed
Rubi & Others Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0266
Indian Electricity Act, 2003 — Section 68Code Of Criminal Procedure, 1973 — Section 173Indian Electricity Rules, 1956 — Section 29, 44, 45, 46, 59, 91
High Courts26 Sept 2019Disposed Of
Baljinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0260
Indian Penal Code, 1860 — Section 401, 411, 465, 467, 468, 471
High Courts26 Sept 2019Allowed
Zora Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0250
Constitution Of India, 1950 — Article 141
High Courts26 Sept 2019Allowed
Hardik Kumar Vs Punjab National Bank And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0245
Constitution Of India, 1950 — Article 226, 227
High Courts26 Sept 2019Dismissed
Suresh Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0244
Code Of Criminal Procedure, 1973 — Section 362, 439, 439(1), 439(2), 482, 489(2), 561AIndian Penal Code, 1860 — Section 120B, 148, 149, 323, 365, 406, 420, 506
High Courts26 Sept 2019Dismissed
Ravinder Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0239
Code Of Criminal Procedure, 1973 — Section 173(2), 173(3), 173(4), 173(5), 175(6), 173(8), 190Indian Penal Code, 1860 — Section 34, 307Arms Act, 1959 — Section 25
High Courts26 Sept 2019Dismissed
Tarlochan Singh Bhatia Vs State Information Commission, Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0233
High Courts26 Sept 2019Dismissed
Jasvir Kaur & Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0232
High Courts26 Sept 2019Dismissed
Vandana Sharma Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0193
Code Of Criminal Procedure, 1973 — Section 173Indian Penal Code, 1860 — Section 120B, 379, 447
High Courts26 Sept 2019Allowed
Kulwinder Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0192
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts26 Sept 2019Dismissed
Harjot Singh Vs State Of Punjab & Others @RESPONDEN
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0191
Code Of Criminal Procedure, 1973 — Section 438
High Courts26 Sept 2019Dismissed
Sukhjinder Kaur Vs Devinder Singh @RESPONDEN
Punjab And Haryana At Chandigarh · (2019) 09 P&H CK 0188
Hindu Marriage Act, 1955 — Section 13Code Of Criminal Procedure, 1973 — Section 125