High Courts30 Aug 2019Dismissed
Mukta Agarwal Vs Vineet Gupta
Punjab And Haryana At Chandigarh · (2020) 1 RCR(Civil) 94
Guardians And Wards Act, 1890 — Section 17(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 53 of 146
High Courts29 Aug 2019Disposed Off
Satbir & Ors. Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0133
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 506
High Courts29 Aug 2019Dismissed
Narender Kumar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0130
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 60, 60(3), 63
High Courts29 Aug 2019Disposed Off
Jaswant Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 1 RCR(Criminal) 163
Indian Penal Code, 1860 — Section 283, 304A, 337, 338
High Courts29 Aug 2019Allowed
Ravi Kumar And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0072
Indian Penal Code, 1860 — Section 34, 323, 324, 326Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts29 Aug 2019
Vibhore Singh Gautam Vs Deepika
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0064
Hindu Marriage Act, 1955 — Section 13, 13B, 23(2)
High Courts29 Aug 2019Dismissed
Bachittar Singh & Anr Vs Amarjit Kaur
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0063
Guardian And Wards Act, 1890 — Section 25Indian Penal Code, 1860 — Section 120B, 304B
High Courts29 Aug 2019Dismissed
Bijender And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0060
Indian Penal Code, 1860 — Section 34, 307, 353, 384, 506Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 313
High Courts29 Aug 2019Disposed Off
Khem Chand @ Pappu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0059
Indian Penal Code, 1860 — Section 307Arms Act, 1959 — Section 25, 54, 59
High Courts28 Aug 2019Allowed
Paramjit Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0125
High Courts28 Aug 2019Disposed Off
Avtar Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0123
High Courts28 Aug 2019Disposed Off
Kuldeep Singh @ Sanju Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0122
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 52A(2)(a), 52A(2)(b), 52A(2)(c), 52A(2), 52A(3), 52A(4), 53
High Courts28 Aug 2019Allowed
Arun @ Anku Thakur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0121
Indian Penal Code, 1860 — Section 379
High Courts28 Aug 2019Allowed
Gurpreet Singh @ Gola Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0120
High Courts28 Aug 2019Allowed
Ajay Pal Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0075
Indian Penal Code, 1860 — Section 279, 337, 338, 427Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts28 Aug 2019Allowed
Imran Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0074
Indian Penal Code, 1860 — Section 34, 420, 468, 471Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts28 Aug 2019Allowed
Paramveer Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0073
Indian Penal Code, 1860 — Section 406, 498ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts28 Aug 2019Disposed Off
M/S Brothers And Co. Village Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0068
High Courts28 Aug 2019Allowed
Shankar Dass & Others Vs State Of Haryana & Another
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0065
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts28 Aug 2019Allowed
Rds Public College, Kala Ka Road, Rewari Through Its President Vs Dr. Madhvi Sharma And Others
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0056
Constitution of India, 1950 — Article 226