High Courts22 Aug 2019Dismissed
Mukesh Vs Ekta
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0135
Hindu Marriage Act, 1955 — Section 9, 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 55 of 146
High Courts22 Aug 2019Dismissed
Rajnish Thakur And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0132
Code Of Criminal Procedure, 1973 — Section 173, 482Indian Penal Code, 1860 — Section 279, 337, 427
High Courts22 Aug 2019Dismissed
Haryana Urban Development Authority, Now Haryana Shehri Vikas Pradhikaran Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0070
Haryana Urban Development Authority Act, 1977 — Section 17
High Courts22 Aug 2019Allowed
Krishan Kumar @ Kala And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0058
Indian Penal Code, 1860 — Section 379, 410, 411Code Of Criminal Procedure, 1973 — Section 313, 319
High Courts21 Aug 2019Dismissed
Charan Dass And Another Vs Bachan Ram And Others
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 304
High Courts21 Aug 2019Allowed
Pooja Rani And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0081
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 323, 406, 420, 468
High Courts21 Aug 2019Allowed
Rohit Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0080
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366Protection Of Children from Sexual Offence (POCSO) Act, 2012 — Section 4
High Courts21 Aug 2019Allowed
Anil Kumar Soni. And Ors Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0061
Code Of Civil Procedure, 1908 — Section 151Customs Act, 1962 — Section 28, 28(9), 28(9A), 28(b)(9), 112, 114AACentral Excise Act, 1944 — Section 11A, 11A(11), 37B
High Courts21 Aug 2019Allowed
Anil Chanana Vs Kisan Sales Corporation And Anr
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0041
Code Of Criminal Procedure, 1973 — Section 319, 482Negotiable Instruments Act, 1881 — Section 138, 141
High Courts20 Aug 2019Dismissed
Madan Pal And Ors Vs Balbir Singh through LRs And Ors
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 537
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471, 506
High Courts20 Aug 2019Dismissed
Shree Chand Through LRs Vs Jabal Singh @ Jawahar Singh
Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 305
Specific Relief Act 1963 — Section 28
High Courts20 Aug 2019Dismissed
Punjab State Power Corporation Limited Vs Ashish Kumar & Another
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0137
Electricity Act, 2003 — Section 126
High Courts20 Aug 2019Allowed
Surender And Another Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0082
Indian Penal Code, 1860 — Section 147, 149, 186, 224, 225, 323, 332, 353, 354B, 379, 395, 406, 420, 427, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Aug 2019Dismissed
Parmeshwari Devi And another Vs Appellate Authority-cum-District Collector, Fazilka And Others
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0055
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 23, 23(1)
High Courts20 Aug 2019Dismissed
Ram Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0053
Indian Penal Code, 1860 — Section 34, 302, 325
High Courts20 Aug 2019Dismissed
Dharambir And Others Vs State of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0050
Employees Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7AIndian Penal Code, 1860 — Section 196
High Courts20 Aug 2019Allowed
Rakesh Kumar And Others Vs Union Of India
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0047
Railway Claims Tribunal Act, 1987 — Section 16, 123(c), 123(c)(2), 124A, 138(2)
High Courts19 Aug 2019Disposed Off
Rattan Singh Sandhu Vs Punjab & Sind Bank And Another
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0086
Constitution Of India, 1950 — Article 226, 227
High Courts19 Aug 2019Allowed
Vijay Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0085
Indian Penal Code, 1860 — Section 323, 406, 498A, 506Code Of Criminal Procedure, 1973 — Section 125, 438(2)
High Courts19 Aug 2019Allowed
Shivam Bhasker @ Shivam @ Situ Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 08 P&H CK 0084
Indian Penal Code, 1860 — Section 34, 363, 366A, 506Arms Act, 1959 — Section 25, 54, 59Code Of Criminal Procedure, 1973 — Section 164, 438(2)