High Courts16 Jan 2019Dismissed
Bhupinder Singh Vs State Of Punjab & Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0070
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 133 of 146
High Courts16 Jan 2019Allowed
Ranvir Singh Vs Land Acquisition Collector-Cumsdo (C), Gurgaon & Ors.
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0067
Land Acquisition Act, 1894 — Section 4, 4(1), 5A, 54Code of Civil Procedure, 1908 — Order 41 Rule 27
High Courts16 Jan 2019Dismissed
Smt. Nitika Vs Parmod Kumar @ Parmod Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0065
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 166
High Courts16 Jan 2019Dismissed
Israr Vs Jakhar @ Jakhar Ali And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0064
Motor Vehicles Act, 1988 — Section 163A
High Courts16 Jan 2019Dismissed
Satish Kumar Sharma Vs Subramaniam Ravi And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0063
Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 14 Rule 2Constitution of India, 1950 — Article 227
High Courts16 Jan 2019Disposed Off
Gurmeet Singh @ Budhi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0061
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15(b), 50Code of Criminal Procedure, 1973 — Section 173, 313
High Courts16 Jan 2019Allowed
Sushil Kumar And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0057
Indian Penal Code, 1860 — Section 201, 302, 306, 307, 404Code of Criminal Procedure, 1973 — Section 114, 133, 313Evidence Act, 1872 — Section 133
High Courts16 Jan 2019Disposed Off
Karan Singh @ Kuku Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0056
Code of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 120B, 489(b), 489(c)
High Courts16 Jan 2019Disposed Off
Sukhwinder Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0048
Code of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 406
High Courts16 Jan 2019Dismissed
Balwant Singh And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0047
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 379B, 427, 447, 506, 511Arms Act, 1959 — Section 25
High Courts15 Jan 2019Dismissed
Jita Ram Vs Financial Commissioner (Cooperation), Punjab & Ors
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0224
High Courts15 Jan 2019Allowed
Dr. Madhvi Sharma Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0207
Haryana Affiliated Colleges (Security Of Service) Rules, 2006 — Rule 7
High Courts15 Jan 2019
Rajesh Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0120
Haryana Panchayati Raj Election Act, 1994 — Section 176(4)(a)(iii), 176(4)(a)Constitution of India, 1950 — Article 243O, 243(ZG), 243O(b)
High Courts15 Jan 2019Dismissed
State Of Haryana And Others Vs Anju Bala
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0113
High Courts15 Jan 2019Dismissed
Vikram Kapoor @ Rinku Vs Monika And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0097
Code of Criminal Procedure, 1973 — Section 125, 311
High Courts15 Jan 2019Allowed
Honeypreet @ Priyanka Taneja Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0088
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 121A, 145, 146, 150, 151, 152, 153, 216
High Courts15 Jan 2019Dismissed
United India Insurance Company Ltd. Vs Aman Kumar Bansal And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0087
Motor Vehicles Act, 1988 — Section 166
High Courts15 Jan 2019Allowed
Amit Kumar Vs Joginder Singh And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0083
Indian Penal Code, 1860 — Section 166A, 166Code of Criminal Procedure, 1973 — Section 154, 156(3)
High Courts15 Jan 2019Dismissed
Rakesh Kumar Vs Sadhu Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0060
Code of Civil Procedure, 1908 — Order 6 Rule 7, Order 6 Rule 17, Order 7 Rule 11, Order 39 Rule 1
High Courts15 Jan 2019Allowed
Jasvir Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0058
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 341, 427, 447, 506, 511Arms Act, 1959 — Section 25, 27