High Courts17 Jan 2019Dismissed
Dr.B.S. Sharma Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0228
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 132 of 146
High Courts17 Jan 2019Disposed Off
S.K. Gupta Vs Sarva Haryana Gramin Bank And Ors.
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0174
High Courts17 Jan 2019Allowed
Nachhatar Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0105
Indian Penal Code, 1860 — Section 306Code of Criminal Procedure, 1973 — Section 173, 313
High Courts17 Jan 2019Dismissed
IFFCO TOKIO General Insurance Company Ltd. Vs Sushil Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0095
Motor Vehicles Act, 1988 — Section 166
High Courts17 Jan 2019Allowed
Khushal Singh Vs Bhagat Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0093
Code of Civil Procedure, 1908 — Order 6 Rule 17, Order 41 Rule 25
High Courts17 Jan 2019Partly Allowed
Reliance General Insurance Co. Ltd. Vs Manju Rani & Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0085
Motor Vehicles Act, 1988 — Section 166
High Courts17 Jan 2019Allowed
Gajraj Son Of Nathu Vs Gajraj Son Of Budha
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0081
High Courts17 Jan 2019Dismissed
Rajesh @ Sarkari And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0077
Indian Penal Code, 1860 — Section 34, 302, 307, 380, 454Arms Act, 1959 — Section 25, 54, 59Code of Criminal Procedure, 1973 — Section 161, 313
High Courts17 Jan 2019Dismissed
Vajinder Paul Vs U. T. Chandigarh
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0076
Indian Penal Code, 1860 — Section 34, 201, 302Code of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 25, 27
High Courts17 Jan 2019Partly Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Subhash Chand & Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0073
Motor Vehicles Act, 1988 — Section 166
High Courts17 Jan 2019Dismissed
M/s Mittal Rice Mills And General Industries And another Vs Haryana Agro Industries Corporation Ltd.and another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0072
Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts17 Jan 2019Disposed Off
Krishan Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0062
Land Acquisition Act, 1894 — Section 4, 6Constitution of India, 1950 — Article 227
High Courts17 Jan 2019Disposed Off
Sandeep Singh Bedi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0049
Code of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 120B, 148, 149, 307, 326, 324, 406, 419, 420, 427, 467, 468, 471, 506
High Courts16 Jan 2019Dismissed
Vinod Sirohi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0460
Code Of Criminal Procedure, 1973 — Section 82, 482Indian Penal Code, 1860 — Section 174A
High Courts16 Jan 2019Allowed
Sanjiv Kumar @ Sanju Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Cri) 969
Indian Penal Code, 1860 — Section 201, 302Code of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 26
High Courts16 Jan 2019Dismissed
Nar Singh Vs Chander Kanta @ Santosh
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0153
Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 125
High Courts16 Jan 2019
Panpauri Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0143
High Courts16 Jan 2019Allowed
Bhupinder Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0106
Code of Criminal Procedure, 1973 — Section 156, 173, 311Indian Penal Code, 1860 — Section 34, 120B, 323, 343, 364, 365, 406, 420, 506Arms Act, 1959 — Section 25
High Courts16 Jan 2019Dismissed
Shri Ram General Insurance Company Ltd. Vs Smt. Mamta And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0086
Motor Vehicles Act, 1988 — Section 2(44), 166
High Courts16 Jan 2019Dismissed
IFFCO TOKIO General Insurance Company Ltd. Vs Chandro Devi And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0074
Motor Vehicles Act, 1988 — Section 166