High Courts21 Jan 2019Allowed
Brij Mohan And Others Vs Gian Chand And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0140
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 131 of 146
High Courts21 Jan 2019Allowed
Sumitra Devi Vs Hardial Singh And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0139
Motor Vehicles Act, 1988 — Section 166
High Courts21 Jan 2019Disposed Off
Malkiat Kaur And Others Vs Salinder Verma And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0138
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts21 Jan 2019Dismissed
Kuldeep Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0123
Indian Penal Code, 1860 — Section 392, 397, 398, 401Arms Act,1959 — Section 25Code of Criminal Procedure, 1973 — Section 173, 313
High Courts18 Jan 2019Dismissed
State Of Haryana & Ors. Vs Dr. K.K. Yadav.
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0461
High Courts18 Jan 2019Dismissed
Reliance General Insurance Company Ltd Vs Smt. Savitri Devi And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0247
Motor Vehicles Act, 1988 — Section 166
High Courts18 Jan 2019Allowed
Jaspal Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0204
Indian Penal Code, 1860 — Section 120B, 420
High Courts18 Jan 2019Disposed Off
National Insurance Company Ltd. Vs Paramjit Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0189
Motor Vehicles Act, 1988 — Section 140, 163A
High Courts18 Jan 2019Allowed
Satpal Vs Uco Bank And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0173
Payment Of Gratuity Act, 1972 — Section 7, 7(1), 7(2), 7(3)
High Courts18 Jan 2019Dismissed
Kapil Vs Jagpal Singh And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0141
Motor Vehicles Act, 1988 — Section 163A
High Courts18 Jan 2019Dismissed
Sukhwanspal Singh Pandher Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0119
Code of Criminal Procedure, 1973 — Section 439(2)C, 438(2)Indian Penal Code, 1860 — Section 120B, 380Negotiable Instruments Act, 1881 — Section 138
High Courts18 Jan 2019Allowed
Surinder Kaur And Others Vs Subhash Chand And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0118
Motor Vehicles Act, 1988 — Section 166
High Courts18 Jan 2019Allowed
Raj Kumar Vs Tarlok Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0102
Code of Civil Procedure, 1908 — Section 115(1), Order 21 Rule 32, Order 21 Rule 32, Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts18 Jan 2019Disposed Off
Surender Vs Samundri And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0094
Evidence Act, 1872 — Section 65Code of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 1A
High Courts18 Jan 2019Dismissed
Mehal Singh Vs Ranjeet Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0084
Limitation Act, 1963 — Section 22Code of Civil Procedure, 1908 — Order 1 Rule 10
High Courts18 Jan 2019Dismissed
Jaswinder Singh Vs Sahibjit Singh And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0080
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1
High Courts18 Jan 2019Allowed
Satyawan Solanki Vs Life Insurance Corporation Of India & Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0069
Indian Contract Act, 1872 — Section 206life insurance of corporation of India (Agents) Rules, 1972 — Section 8(2)(b), 10(b), 16(1)(a)(b), 16(1)(a)(d), 19(1)
High Courts18 Jan 2019Allowed
Dr. Sohan Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0050
Indian Penal Code, 1860 — Section 406, 420Code of Criminal Procedure, 1973 — Section 313
High Courts17 Jan 2019Dismissed
Surinder Singh Sibia Vs Smt. Jaswant Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0242
Registration Act, 1908 — Section 17(2)(vi)Code Of Civil Procedure, 1908 — Section 2(12), 12, 18, 96, Order 2 Rule 2, Order 20 Rule 12, Order 23 Rule 3Punjab Land Revenue Act, 1967 — Section 158
High Courts17 Jan 2019Allowed
Deepika Vs Harjit Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0239