High Courts24 Jan 2019Allowed
Sudhir Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0099
Prevention of Corruption Act, 1988 — Section 7Code of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 129 of 146
High Courts23 Jan 2019Disposed Off
Sukhdev Singh Vs Financial Commissioner, Punjab, Department Of Revenue & Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0464
High Courts23 Jan 2019Dismissed
Kulbir Singh Walia Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0463
High Courts23 Jan 2019Allowed
Karnail Singh And Another Vs Karamjit Singh And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0462
Motor Vehicles Act, 1988 — Section 166
High Courts23 Jan 2019Dismissed
Ramesh Kumar Vs Sarabjit Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0251
Code Of Criminal Procedure, 1973 — Section 156(3), 156, 156(3), 190, 197, 200, 202, 204, 482Indian Penal Code, 1860 — Section 120B, 171(B, E), 406, 409, 415, 465, 466, 467, 468, 471, 474Indian Stamp Act, 1899 — Section 17, 33, 43, 47, 70
High Courts23 Jan 2019Allowed
Oriental Insurance Company Limited Vs Shibbo And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0244
Code Of Criminal Procedure, 1973 — Section 173Constitution Of India, 1950 — Article 142
High Courts23 Jan 2019Allowed
Rajwant Kaur @ Jaswant Kaur @ Rajpreet Kaur And Anr Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0243
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 494
High Courts23 Jan 2019Disposed Off
Noor Mohd Vs Shashi And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0212
Evidence Act, 1872 — Section 92
High Courts23 Jan 2019Allowed
K.C. Verma Vs UHBVNL And Ors
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0195
High Courts23 Jan 2019Partly Allowed
Smt. Samina And Others Vs Ratti Khan And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0162
Motor Vehicles Act, 1988 — Section 166, 171
High Courts23 Jan 2019Partly Allowed
Babita And Anr Vs Bhagat Singh & Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0135
Motor Vehicles Act, 1988 — Section 166
High Courts23 Jan 2019Partly Allowed
Renu And Others Vs Kuldeep @ Babloo And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0132
Indian Penal Code, 1860 — Section 279, 304AMotor Vehicles Act, 1988 — Section 166, 140, 170, 174Income Tax Act, 1961, — Section 44AE(2)
High Courts23 Jan 2019Dismissed
Ravi And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0125
Indian Penal Code, 1860 — Section 201, 302Code of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts23 Jan 2019Disposed Off
Krishan Dayal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0104
Indian Penal Code, 1860 — Section 279, 304ACode of Criminal Procedure, 1973 — Section 207, 313
High Courts23 Jan 2019Dismissed
Krishan Chand And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0098
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 325, 452, 506Code of Criminal Procedure, 1973 — Section 313
High Courts22 Jan 2019Disposed Off
State Of Punjab Vs Lakhwinder Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0241
Indian Penal Code, 1860 — Section 120B, 148, 149, 302, 366, 427Code Of Criminal Procedure, 1973 — Section 193, 313Arms Act, 1959 — Section 25, 27, 29, 30
High Courts22 Jan 2019Allowed
Gurmail Singh And Others Vs Dev Singh
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0214
Evidence Act, 1872 — Section 68, 69Code Of Civil Procedure, 1908 — Order 12 Rule 6
High Courts22 Jan 2019Disposed Off
Lal Chand (Since Deceased) Through His Lrs Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0213
Hindu Succession Act, 1956 — Section 8
High Courts22 Jan 2019Dismissed
Bachittar Singh Vs Baljinder Singh
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0188
Code Of Civil Procedure, 1908 — Order 5 Rule 20
High Courts22 Jan 2019Allowed
Darshana Devi Vs Bishan Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0183
Specific Relief Act, 1963 — Section 19(b)