High Courts29 Jan 2019Allowed
Ravi Nain @ Bhola Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0171
Code Of Criminal Procedure, 1973 — Section 319, 439Indian Penal Code, 1860 — Section 34, 307, 323, 326, 427, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 127 of 146
High Courts29 Jan 2019Dismissed
Rattanjit Vs Amarjeet Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0160
Code Of Civil Procedure, 1908 — Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 2
High Courts29 Jan 2019Allowed
Buta Khan Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0157
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 325, 380, 411, 458, 459
High Courts29 Jan 2019Allowed
Sukhwinder Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0152
Indian Penal Code, 1860 — Section 34, 323, 325, 341, 420, 452, 506Code of Criminal Procedure, 1973 — Section 482
High Courts29 Jan 2019Partly Allowed
Sandeep And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0151
Indian Penal Code, 1860 — Section 34, 120B, 302Arms Act, 1959 — Section 25, 27
High Courts29 Jan 2019Allowed
Jagjit Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0150
Indian Penal Code, 1860 — Section 34, 201, 302Code of Criminal Procedure, 1973 — Section 161, 162, 163, 164, 313Evidence Act, 1872 — Section 27
High Courts29 Jan 2019Allowed
Sushil Kumar And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0149
Indian Penal Code, 1860 — Section 120B, 182, 420Code of Criminal Procedure, 1973 — Section 482
High Courts28 Jan 2019Dismissed
Rameshwar Parshad Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0177
Indian Penal Code, 1860 — Section 120B, 124A, 153A, 409Code Of Criminal Procedure, 1973 — Section 313
High Courts28 Jan 2019Dismissed
Jamuna Devi Alias Jyoti & Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0130
Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 22(2)
High Courts28 Jan 2019Disposed Off
Baljinder Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0129
Indian Penal Code, 1860 — Section 382Code of Criminal Procedure, 1973 — Section 313
High Courts25 Jan 2019Allowed
Emta Coal Ltd. Vs Punjab State Power Corporation Limited And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0465
Coal Mines (Special Provisions) Act, 2015 — Section 5A, 5B, 11, 11(1), 11(2)Contract Act, 1872 — Section 62Constitution Of India, 1950 — Article 14, 226
High Courts25 Jan 2019Allowed
Ravi Yadav Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0248
Prohibition Of Child Marriage Act, 2006 — Section 2(a), 2, 3, 9, 10, 11, 12
High Courts25 Jan 2019Dismissed
Lali Devi Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0222
High Courts25 Jan 2019Allowed
Rani Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0221
High Courts25 Jan 2019Partly Allowed
Krishan Lal Vs Sohan Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0219
Motor Vehicles Act, 1988 — Section 166
High Courts25 Jan 2019Allowed
Shanti Devi Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0209
High Courts25 Jan 2019Dismissed
Harminder Pal Singh @ Pappu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0159
Indian Penal Code, 1860 — Section 34, 302, 304Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts25 Jan 2019Allowed
Lakhwinder Singh @ Lakhi And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0144
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 458, 506Hindu Marriage Act, 1955 — Section 13
High Courts25 Jan 2019Dismissed
Charanjit Singh & Ors. Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0127
Code of Criminal Procedure, 1973 — Section 160, 161, 173General Clauses Act, 1897 — Section 21Commission under the Commission of Inquiry Act of 1952 — Section 3, 3(3), 6, 7, 8A, 8B, 8C
High Courts25 Jan 2019Allowed
Ramesh And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0121
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 470, 471, 506