COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2019

2,912 judgments · page 126 of 146

High Courts30 Jan 2019Allowed

Kanwaljeet Singh And Others Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0468

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 148, 149, 406, 420, 447, 427Constitution Of India, 1950 — Article 20

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High Courts30 Jan 2019Dismissed

Dhanwant Singh & Others Vs State Of Punjab & Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0466

Constitution Of India, 1950 — Article 226, 227

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High Courts30 Jan 2019Allowed

Gurwaryam Singh Sandhu Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0255

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High Courts30 Jan 2019Allowed

Kala Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0230

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High Courts30 Jan 2019Dismissed

Roshan Lal Vs State Of Punjab And Ors

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0227

Punjab State Agricultural Marketing Service (Punishment and Appeal) Rules, 1988 — Rule 5(IX), 1988Constitution Of India, 1950 — Article 226

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High Courts30 Jan 2019Partly Allowed

National Insurance Company Ltd. Vs Smt. Harpinder Kaur @ Simarjit Kaur And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0217

Motor Vehicles Act, 1988 — Section 166

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High Courts30 Jan 2019Allowed

Smt. Panchi Bai And Others Vs Mubeen And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0216

Motor Vehicles Act, 1988 — Section 166

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High Courts30 Jan 2019

Luxmi Narain @ Tala And Others Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0205

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 325, 326, 452, 504, 506

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High Courts30 Jan 2019Disposed Off

Surat Chander Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0203

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High Courts30 Jan 2019Dismissed

Narinder Singh Vs Indu Dhir

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0193

East Punjab Urban Rent Restriction Act, 1974 — Section 13(2), 13(2)(1)

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High Courts30 Jan 2019Partly Allowed

United India Insurance Company Limited Vs Smt. Sumitra Devi And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0192

Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 173

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High Courts30 Jan 2019Allowed

Dr.Manish Bansal Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0167

Code Of Criminal Procedure, 1973 — Section 173, 197(8), 197, 482Indian Penal Code, 1860 — Section 304A

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High Courts30 Jan 2019

Vinod Kumar Vs Bhushan Kumar Jain & Ors.

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0158

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)(a)(i), 13(3)

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High Courts29 Jan 2019Allowed

Neel Kumar Vs Punjab Water Resources Management & Development Corporation Limited Through Its Managing Director

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0231

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High Courts29 Jan 2019Disposed Off

Oriental Insurance Company Ltd. Vs Khajani And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0218

Motor Vehicles Act, 1988 — Section 163A, 166

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High Courts29 Jan 2019Dismissed

Ram Singh Vs Ranjit Singh

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0199

Code Of Civil Procedure, 1908 — Order 7 Rule 11

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High Courts29 Jan 2019Allowed

Jagdeep Singh Vs Kulwinder Singh

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0198

Code Of Civil Procedure, 1908 — Order 41 Rule 31

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High Courts29 Jan 2019Allowed

Lalita Devi And Others Vs Mukesh Kumar And Another

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0194

Indian Penal Code, 1860 — Section 229, 337Motor Vehicles Act, 1988 — Section 166Constitution Of India, 1950 — Article 142

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High Courts29 Jan 2019Allowed

Bir Singh And Another Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0191

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 379, 406, 420, 467, 468, 471

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High Courts29 Jan 2019Dismissed

Hari Chand Vs Sushil And Another

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0184

Motor Vehicles Act, 1988 — Section 166

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