High Courts25 Jan 2019Disposed Off
Sheelo Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0115
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15Code of Criminal Procedure, 1973 — Section 173, 313
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 128 of 146
High Courts25 Jan 2019Disposed Off
Malkiat Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0111
Limitation Act, 1963 — Section 5Code of Criminal Procedure, 1973 — Section 313, 482Indian Penal Code, 1860 — Section 420
High Courts25 Jan 2019Allowed
Chief General Manager Rajasthan Roadways Ganga Nagar through its Manager Vs Smt. Bala And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0110
High Courts25 Jan 2019Allowed
Paramjit Kaur And Others Vs Poonam Rani And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0109
Code of Civil Procedure, 1908 — Section 151, Order 41 Rule 27
High Courts25 Jan 2019Disposed Off
Parveen Kumar Thakur @ Parveen Singh And Another Vs U.T. Chandigarh And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0108
Negotiable Instruments Act, 1881 — Section 138
High Courts24 Jan 2019Dismissed
Hoshiarpur Express Transport Vs Jagbir Singh And Others
Punjab And Haryana At Chandigarh · (2020) 1 RCR(Criminal) 769
Code Of Criminal Procedure 1973 — Section 482Evidence Act, 1872 — Section 65, 79Negotiable Instruments Act, 1881 — Section 138
High Courts24 Jan 2019Allowed
Smt. Mamta And Others Vs Jai Parkash And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0253
Motor Vehicles Act, 1988 — Section 166
High Courts24 Jan 2019Dismissed
Jagdev Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0252
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326Code Of Criminal Procedure, 1973 — Section 173, 313
High Courts24 Jan 2019Partly Allowed
Reliance General Insurance Company Ltd. Vs Ms. Priyanka Das And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0245
Motor Vehicles Act, 1988 — Section 166
High Courts24 Jan 2019Allowed
Bimla Devi And Others Vs Jai Parkash And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0187
Motor Vehicles Act, 1988 — Section 166
High Courts24 Jan 2019Partly Allowed
Oriental Insurance Company Ltd. Vs Sangeeta Jain & Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0186
Motor Vehicles Act, 1988 — Section 166
High Courts24 Jan 2019Disposed Off
Jaswant Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0185
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10Limitation Act, 1877 — Section 22
High Courts24 Jan 2019Allowed
Sharanjeet Singh Alias Jimmy Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0156
Code Of Criminal Procedure, 1973 — Section 161, 173, 319Indian Penal Code, 1860 — Section 148, 149, 323, 324, 325, 506
High Courts24 Jan 2019Allowed
Parveen And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0146
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 147, 149, 323, 325, 452, 506
High Courts24 Jan 2019Allowed
Daljit Singh @ Kala And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0145
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 149, 326, 323, 324, 341, 384
High Courts24 Jan 2019Dismissed
Gurmukh Singh Vs Punjab State Power Corporation Limited And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0131
Electricity Act, 1910 — Section 12, 18Indian Telegraph Act, 1885 — Section 10, 10(d), 28, 42Electricity Act, 2003 — Section 2(5), 126, 127, 145, 164, 67(2)(a), 67(2)(b), 67(2)(c), 1762(2)(e)
High Courts24 Jan 2019Dismissed
Gopi Ram Jain And Ors Vs Attar Singh And Ors
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0126
Code of Criminal Procedure, 1973 — Section 482, 155(1), 155(2)Negotiable Instruments Act, 1881 — Section 138Transfer of Property Act, 1882 — Section 54
High Courts24 Jan 2019Dismissed
Harbhajan Singh Vs Punjab State Civil Supplies Corporation Ltd. And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0116
Limitation Act, 1963 — Section 5
High Courts24 Jan 2019Dismissed
Tarlok Singh & Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0103
Indian Penal Code, 1860 — Section 120B, 467, 468, 471Code of Criminal Procedure, 1973 — Section 207, 313
High Courts24 Jan 2019Allowed
Raju Singh @ Gohla @ Raju Mohala Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0100
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 149, 323, 325, 342, 365, 367