High Courts15 Jan 2019Disposed Off
Jaipal Vs Smt. Vidhya Devi And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0053
Indian Contract Act, 1872 — Section 17Code of Civil Procedure, 1908 — Order 6 Rule 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 134 of 146
High Courts15 Jan 2019Dismissed
Harmesh Singh Vs Renu Kumari @ Seema Rana
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 753
Hindu Marriage Act, 1955 — Section 5(i), 5(iv), 5(v), 11, 24Code of Civil Procedure, 1908 — Section 100, Order 7 Rule 11
High Courts14 Jan 2019Allowed
Ram Pal Vs Central Administrative Tribunal And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0471
High Courts14 Jan 2019Dismissed
Ujjagar Singh (Since Deceased) Through L.Rs Vs Jaswant Singh (Since Deceased) Through L.Rs And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0459
Specific Relief Act, 1963 — Section 20(2b)
High Courts14 Jan 2019Dismissed
Punjab State Civil Supplies Corporation Ltd. And Another Vs Sher Singh And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0458
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts14 Jan 2019Allowed
Principal Commissioner Of Income Tax-1, Chandigarh. Vs Vijay Kumar Batra, Proprietor, M/S Adley Formulations, Sco 915, Nac, Manimajra, Chandigarh.
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0457
Income Tax Act, 1951 — Section 10A, 10B, 80IA, 80IA(4), 80IB(5), 80IB, 80IC, 80IC(6), 80IC(8)(ix), 80IC(2)(ii), 80IC(2)(a), 80IC(2)(b), 80IC(2)(a)(ii), 80IC(2)(b)(ii), 80IC(a)(iii), 80IC(b)(iii), 80IC(3), 80IC(3)(ii), 80IC(8)(ix), 80IB(14)(c), 143(3)
High Courts14 Jan 2019Dismissed
Pargat Singh & Another Vs Tarlochan Singh (Since Deceased) Through L.R. & Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0456
Code Of Civil Procedure, 1908 — Order 2 Rule 2
High Courts14 Jan 2019Allowed
New India Assurance Company Ltd. Vs Rajvinder Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0455
High Courts14 Jan 2019Dismissed
Munish Khanna And Another Vs Sushil Kumar And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0454
Transfer Of Property Act, 1882 — Section 44Code Of Civil Procedure, 1908 — Order 26 Rule 10(2)
High Courts14 Jan 2019Allowed
Krishan Kumar @ Harkrishan Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0453
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 120B, 363, 366AProtection Of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts14 Jan 2019Allowed
Kala Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0452
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts14 Jan 2019Disposed Off
Jammu & Kashmir Bank Ltd. Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0451
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10Constitution Of India, 1950 — Article 226, 227
High Courts14 Jan 2019Dismissed
Hardeep Kaur And Another Vs Punjab Public Service Commission And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0450
High Courts14 Jan 2019Disposed Off
Chander Pal & Others Vs National Highway Authority Of India & Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0449
Arbitration & Conciliation Act, 1996 — Section 34National Highways Act, 1956 — Section 3G(5)
High Courts14 Jan 2019Dismissed
Brijesh Kumar Pandey Vs Karuna Kant Dixit And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0448
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 319Indian Penal Code, 1860 — Section 120B, 302, 304B, 306, 498A
High Courts14 Jan 2019Disposed Off
M/S Behl Roller Flour Mills & Ors. Vs Punjab & Sind Bank And Ors.
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0447
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 14Constitution Of India, 1950 — Article 226, 227
High Courts14 Jan 2019Disposed Off
Allahabad Bank Vs District Magistrate, Faridabad And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0446
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 14Constitution Of India, 1950 — Article 226
High Courts14 Jan 2019Allowed
Ali Mohammad Vs Puran Singh And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0445
Motor Vehicles Act, 1988 — Section 166
High Courts14 Jan 2019Allowed
Ajmer Singh Vs Sandeep Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0444
High Courts14 Jan 2019Dismissed
Aasma Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0443
Code Of Criminal Procedure, 1973 — Section 319, 482Indian Penal Code, 1860 — Section 120B, 376D, 506Protection Of Children from Sexual Offences Act, 2012 — Section 4, 6, 16