COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2019

2,912 judgments · page 135 of 146

High Courts14 Jan 2019Dismissed

Naveen Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0249

Code Of Criminal Procedure, 1973 — Section 437(3), 438Indian Penal Code, 1860 — Section 406, 420, 506Constitution Of India, 1950 — Article 21

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High Courts14 Jan 2019Disposed Off

Hisar Improvement Trust, Hisar Vs Sarup Singh

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0240

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High Courts14 Jan 2019Dismissed

Hardev Singh Vs Sukhdev Singh And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0238

Indian Penal Code, 1860 — Section 304, 304A, 392Arms Act, 1959 — Section 25, 59Motor Vehicles Act, 1988 — Section 146(1)

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High Courts14 Jan 2019Dismissed

M/S Rkm Housing Limited, Sas Nagar, Mohali Through Its Managing Director Kanwaljit Singh Ahluwalia Vs Permanent Lok Adalat And Another

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0128

Legal Services Authority Act, 1987 — Section 22C

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High Courts14 Jan 2019Disposed Off

Rajesh Mehlawat And Another Vs Om Parkash And Another

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0075

Motor Vehicles Act, 1988 — Section 166Code of Civil Procedure, 1908 — Order 41 Rule 27

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High Courts14 Jan 2019Dismissed

Rajbir And Another Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0068

Indian Penal Code, 1860 — Section 34, 302, 307Code of Criminal Procedure, 1973 — Section 313

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High Courts14 Jan 2019Partly Allowed

Dimpi Alias Rimpi Alias Gurpreet And Others Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 1 RCR(Cri) 809 : (2019) 2 CriCC 13

Indian Penal Code, 1860 — Section 148, 149, 302, 307, 325, 365, 395, 506Arms Act, 1959 — Section 25, 27Code of Criminal Procedure, 1973 — Section 313

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High Courts14 Jan 2019Disposed Off

Gurdas Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0043

Indian Penal Code, 1860 — Section 379B, 411Code of Criminal Procedure, 1973 — Section 446

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High Courts11 Jan 2019Dismissed

Gurdev Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0442

Indian Penal Code, 1860 — Section 120B, 419, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438

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High Courts11 Jan 2019Disposed Off

Yashpal Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0441

Constitution Of India, 1950 — Article 226, 227

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High Courts11 Jan 2019Allowed

World Human Rights Protection Council, Chandigarh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0440

Indian Penal Code, 1860 — Section 34, 149, 186, 307, 353, 509, 511Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 173

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High Courts11 Jan 2019Dismissed

Vinod Kumar & Another Vs State Of Haryana & Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0439

Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 22Maintenance And Welfare Of Parents And Senior Citizens 2007 — Rule 23

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High Courts11 Jan 2019Disposed Off

Wajida Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0438

Haryana Panchayati Raj Act, 1994 — Section 176, 176(1)Representation Of the People Act, 1951 — Section 81Punjab Act, — Section 80

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High Courts11 Jan 2019Allowed

Vijay Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0437

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High Courts11 Jan 2019Allowed

Sunder Singh And Another Vs Darshan Lal And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0436

Motor Vehicles Act, 1988 — Section 166

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High Courts11 Jan 2019Allowed

Sukhwinder Singh And Others Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0435

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498AConstitution Of India, 1950 — Article 226

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High Courts11 Jan 2019Allowed

Sukhdev Singh Alias Sona And Others Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0434

Indian Penal Code, 1860 — Section 34, 323, 452Code Of Criminal Procedure, 1973 — Section 482, 320

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High Courts11 Jan 2019Dismissed

Subash Dheer And Another Vs Rakesh Kumar Malik

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0433

Code Of Criminal Procedure, 1973 — Section 313, 378(4)Negotiable Instruments Act, 1881 — Section 138, 139

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High Courts11 Jan 2019Disposed Off

M/S Steel Mongers India P. Ltd., Faridabad Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0432

Haryana Value Added Tax Act, 2003 — Section 36

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High Courts11 Jan 2019Dismissed

Shubh Lata And Others Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 01 P&H CK 0431

Punjab Panchayat Election Rules, 1994 — Rule 33, 33(2)(e)

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