High Courts04 Aug 2018Disposed off
Raju Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0056
Indian Penal Code, 1860 — Section 120B, 365, 366-A, 368, 372, 373, 376
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 73 of 150
High Courts04 Aug 2018Disposed off
Bikram Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0055
Indian Penal Code, 1860 — Section 363, 363, 366A, 376
High Courts03 Aug 2018Dismissed
Balbir Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0340
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 50(1)Code of Criminal Procedure, 1973 — Section 207, 313
High Courts03 Aug 2018Allowed
Madhu Bala And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0338
Indian Penal Code, 1860 — Section 120B, 406, 420Code of Criminal Procedure, 1973 — Section 438(2)
High Courts03 Aug 2018Dismissed
Nirmal Singh Alias Nimma Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0337
Code of Criminal Procedure, 1973 — Section 167(2), 173Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 22, 36A(4), 50
High Courts03 Aug 2018Allowed
Hari Chand Vs Panchayat Mohalla Soodan
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 233
Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 3(a), Order 39 Rule 4Code of Criminal Procedure, 1973 — Section 340Constitution of India, 1950 — Article 227
High Courts03 Aug 2018Allowed
Ranjna And Another Vs Rajesh Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 2 CivCC 170
Code of Civil Procedure, 1908 — Order 3 Rule 1, Order 3 Rule 2
High Courts03 Aug 2018Dismissed
Marathon Electric India Private Limited Vs Income Tax Appellate Tribunal, Delhi And Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0334
Constitution of India, 1950 — Article 226, 227
High Courts03 Aug 2018Allowed
New India Assurance Co. Ltd. Vs Jai Bhagwan And Others
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 157
High Courts03 Aug 2018Disposed off
Anchal and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0053
Constitution of India, 1950 — Article 21
High Courts03 Aug 2018Allowed
Ranjit Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0052
Code of Criminal Procedure, 1973 — Section 34, 320, 323, 342, 482
High Courts03 Aug 2018Dismissed
Dr.Samriti Bansal Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0051
Indian Penal Code, 1860 — Section 306
High Courts03 Aug 2018Disposed off
Kulwinder Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0050
Code of Criminal Procedure, 1973 — Section 36, 154, 154(3), 156(3), 200, 482Indian Penal Code, 1860 — Section 420
High Courts03 Aug 2018
Sonia & others Vs State of Punjab & another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0049
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471
High Courts03 Aug 2018Dismissed
Kewal Kaur and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0048
Indian Penal Code, 1860 — Section 34, 199, 200, 380, 506
High Courts03 Aug 2018Allowed
Sunil Kumar Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0047
Code of Criminal Procedure, 1973 — Section 125
High Courts03 Aug 2018Dismissed
M/s Priknit Retails Ltd. through its Merchandiser Rajiv Kanwar Vs Manju Sumani
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0046
Code of Criminal Procedure, 1973 — Section 313, 378(4)Negotiable Instruments Act, 1881 — Section 20, 138
High Courts03 Aug 2018Dismissed
Jaswinder Kumar Vs Lachhman and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0045
Code of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 120B, 323, 379, 380, 506
High Courts03 Aug 2018Allowed
Jagdev Singh and another Vs Chamkour Singh and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0044
Indian Penal Code, 1860 — Section 279, 337, 338
High Courts03 Aug 2018Dismissed
Kulwinder Singh Vs Indermohan Singh
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0043
Code of Criminal Procedure, 1973 — Section 313, 378(4)Negotiable Instruments Act, 1881 — Section 138, 139