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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 75 of 150

High Courts02 Aug 2018Dismissed

Zile Singh Vs Surat Singh

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0028

Code of Civil Procedure, 1908 — Section 35ATransfer of Property Act 1882 — Section 123
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High Courts02 Aug 2018Allowed

Mamta & others Vs Union of India

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0026

Railways Claims Tribunal Act, 1987 — Section 2(29), 23, 123(c )(2), 124ACode of Criminal Procedure, 1973 — Section 174, 175
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High Courts02 Aug 2018Allowed

Satnam Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0024

Code of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 409Prevention of Corruption Act, 1987 — 13(1), 13(1)(a), 13(1)(b), 13 (1)(c ), 13(1)(d)
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High Courts02 Aug 2018Disposed off

Prince Kalra Vs Heena Kalra and others

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0022

Protection of Women from Domestic Violence Act, 2005 — Section 12, 17, 18, 20, 22, 23Hindu Marriage Act, 1955 — Section 13
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High Courts01 Aug 2018Dismissed

Santosh Rani Vs Dilbag Singh

Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 792

Indian Penal Code, 1860 — Section 498AHindu Marriage Act, 1955 — Section 23A, 13B
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High Courts01 Aug 2018Allowed

Sunil Kumar And Another Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0016

Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 342, 365, 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
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