High Courts03 Aug 2018Dismissed
New India Assurance Company Limited Vs Paramjit Kaur and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0042
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 74 of 150
High Courts03 Aug 2018Dismissed
Baldev Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0041
Code of Criminal Procedure, 1973 — Section 439(2)Indian Penal Code, 1860 — Section 34
High Courts02 Aug 2018Disposed Of
Vipin Kumar Alias Rajan Vs Janki Devi
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0533
Code Of Criminal Procedure, 1973 — Section 438Negotiable Instruments Act, 1881 — Section 138
High Courts02 Aug 2018
M/S Gpi Textiles Limited Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 826 : (2018) (362) ELT 388
Central Excise Act, 1944 — Section 11A, 11A(1), 11A(4), 11A(11), 11AA, 37BCentral Excise Rules, 2002 — Rule 31
High Courts02 Aug 2018Dismissed
Rajinder Kaur And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0331
Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts02 Aug 2018Dismissed
Amar Singh Shahi Vs Jaspal Singh And Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0330
Negotiable Instruments Act, 1881 — Section 138Legal Services Authorities Act, 1987 — Section 19(5)(i)(a)(i), 20
High Courts02 Aug 2018Dismissed
Sudesh And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0329
Code of Criminal Procedure, 1973 — Section 319, 397(1), 397(3), 482Evidence Act, 1872 — Section 33
High Courts02 Aug 2018Dismissed
Smt. Kusum Devi And Ors Vs Hari Chand And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0328
Code of Criminal Procedure, 1973 — Section 173
High Courts02 Aug 2018Disposed Off
Punjab Gramin Bank, Earlier Known As Gurdaspuramritsar Kshetriya Gramin Vikas Bank. Vs Paramjit Singh And Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0326
High Courts02 Aug 2018Dismissed
Abhishek Yadav Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0040
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts02 Aug 2018Allowed
Maninder Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0039
Indian Penal Code, 1860 — Section 34, 323, 324, 326Code of Criminal Procedure, 1973 — Section 482
High Courts02 Aug 2018Allowed
Jagmeet Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0038
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 324
High Courts02 Aug 2018Dismissed
Subhash Vs Presiding Officer, Labour Court, Ambala and Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0037
Industrial Disputes Act, 1947 — Section 25F
High Courts02 Aug 2018Dismissed
Moti Chand Vs Senior Divisional Manager, LIC of India and Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0036
Industrial Disputes Act, 1947 — Section 2(00)(bb) , 25, 25F
High Courts02 Aug 2018Disposed off
Sh. Tehal Singh Vs Union Territory, Chandigarh & Ors
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0035
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 9
High Courts02 Aug 2018Dismissed
Vipinder Pal Singh Sidhu and others Vs Jashanjeet Kaur
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0034
Code of Criminal Procedure, 1973 — Section 20, 125, 156, 482, 498A
High Courts02 Aug 2018Dismissed
Dariya Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0033
High Courts02 Aug 2018Dismissed
Mohd. Akbar Vs Presiding Officer, the Industrial Tribunal Patiala and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0032
Waqf Act, 1954 — Section 3
High Courts02 Aug 2018Dismissed
Suresh Kumar & Ors Vs State of Haryana & Ors
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0031
Land Acquisition Acts of 1894 — Section 24
High Courts02 Aug 2018Dismissed
Jahid Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0030
Indian Penal Code, 1860 — Section 365