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Judgment
Sr. No.,Department,Qualifications Prescribed,Remarks
1.,Mines & Geology,"● Diploma in Civil, Mechanical Draftsmanship
from recognized institute;
● 8 years experience as Draftsman;
● Knowledge of Hindi up toMatric","Diploma is the basic
qualification which is a
three year course from
Polytechnics and not a
'Certificate' course which
is granted by an ITI
2.,"Town & Country
Planning
Department","● Intermediate in Architecture or should have
passed three year degree course in architecture
from an institution; or
● Three year Diploma in Architectural
Assistantship from an Institute with two years
experience as a Draftsman in the Architectural
or Town Planning Office; or
● Diploma in Civil Draftsmanship from an
institution with three years experience in an
architectural or town planning office","T h e qualifications
prescribed are varied than
those prescribed in the
case of Mines & Geology
Department.
3.,"Architecture
Department","● For Assistant Draftsmanship Diploma in
Architectural Assistantship
● For Junior Draftsmanship Diploma in
Architectural Assistantship with two years
experience after qualifying.
● For Sr. Draftsman Four years experience as
Junior Draftsman","The Diploma is a three
year course and constitutes
the basic qualification for
the lowest post of
'Assistant Draftsman' in
the hierarchy whereas a
person having a Certificate
is eligible to be draftsman
in the Mines & Geology
Department.
For the above reasons, I find no merit in this petition and order it to stand dismissed. However, there will be no order as to costs.",,,