CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 72 of 150

High Courts06 Aug 2018Allowed

Navraj Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0072

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 149, 223, 302
Read judgment
High Courts06 Aug 2018Dismissed

Vimaljit Singh Vs District Magistrate, SAS Nagar, Mohali and others

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0069

Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 22, 23, 454, 380, 447, 511Majority Act, 1875 — Section 2(a), 2(d), 2(c ), 2(g), 2(f), 2(j), 7, 19, 20, 21, 22, 22(2), 23, 32Punjab Maintenance and Welfare of Parents and Senior Citizens Rules, 2012 — Rule 23
Read judgment
High Courts06 Aug 2018Allowed

Jasvir Singh Shahi Vs U.T. Chandigarh

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0066

Indian Penal Code, 1860 — Section 120B, 364, 365, 323, 383, 506Code of Criminal Procedure, 1973 — Section 105B, 193, 482
Read judgment
High Courts06 Aug 2018Dismissed

M.L. VERMA Vs STATE OF HARYANA ETC

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0064

Haryana Affiliated Colleges Leave Rules, 2002 — Rule 19(2)Constitution of India, 1950 — Article 226, 227
Read judgment
High Courts06 Aug 2018Dismissed

Tara Rani Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0062

Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 2(f), 7, 22(2), 22Indian Easement Act, 1882 — Section 23, 52Maintenance of Parents and Senior Citizen Rules, 2009 — Rule 24
Read judgment
High Courts06 Aug 2018Allowed

Kewal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0060

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 61, 50, 85Code of Criminal Procedure, 1973 — Section 114, 173, 313
Read judgment