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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 71 of 150

High Courts06 Aug 2018Dismissed

M/s Hot Millions And Others Vs Harish Batra

Punjab And Haryana At Chandigarh · (2018) 2 RCR(Rent) 359

East Punjab Urban Rent Restriction (Amendment) Act, 2001 — Section 2(dd), 13(3), 13B, 18A, 18A(5), 18A(2), 18A(3)(a), 18A(6), 19(2)BChandigarh (Sale of Sites and Buildings) Rules, 1960 — Rule 14
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High Courts06 Aug 2018Partly Allowed

Jasbir Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0358

Indian Penal Code, 1860 — Section 279, 304A, 338Code of Criminal Procedure, 1973 — Section 207, 311
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High Courts06 Aug 2018Dismissed

Vimaljit Singh Vs District Magistrate, SAS Nagar, Mohali And Others

Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 182

Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 2(a), 2(c), 2(h), 2(d), 2(k), 2(g), 2(f) , 2(j), 19, 20, 21, 22, 22(2), 23Punjab Maintenance and Welfare of Parents and Senior Citizens Rules, 2012 — Rule 23Code of Civil Procedure, 1908 — Order 1 Rule 10
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High Courts06 Aug 2018Allowed

Sukhjeet Kaur Vs Gurmeet Singh

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0353

Hindu Minority and Guardianship Act, 1956 — Section 7, 13BCode of Civil Procedure, 1908 — Order 2 Rule 2, Order 7 Rule 11, Order 23 Rule 1(4)
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High Courts06 Aug 2018Dismissed

Inder Sain Vs C.B.I., Sector 30-A, Chandigarh

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0351

Code of Criminal Procedure, 1973 — Section 161, 164, 311Evidence Act, 1872 — Section 136, 137, 138, 146, 147, 148, 149, 150, 151, 152, 153Constitution of India, 1950 — Article 226, 227
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