High Courts07 Aug 2018Disposed Off
Onkar Chand Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0369
Indian Penal Code, 1860 — Section 279, 304A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 70 of 150
High Courts07 Aug 2018Allowed
Harmehtab Singh Rarewala Vs Gaurav Jain And Another
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Cri) 174
Negotiable Instruments Act, 1881 — Section 138Code of Criminal Procedure, 1973 — Section 311
High Courts07 Aug 2018Disposed Off
Kewal Singh And Another Vs Pritam Singh And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0367
Code of Criminal Procedure, 1973 — Section 133
High Courts07 Aug 2018Disposed Off
N.C. Medical College And Hospital And Another Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0366
Indian Medical Council Act, 1956 — Section 10(A)(4), 10AConstitution of India, 1950 — Article 226
High Courts07 Aug 2018Dismissed
Rama @ Ram Giri Vs Bharat
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0365
Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts07 Aug 2018Disposed Off
Mahabir Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0364
Code of Criminal Procedure, 1973 — Section 311, 482Indian Penal Code, 1860 — Section 34, 149, 323, 325, 392, 394, 397, 399, 402
High Courts07 Aug 2018Dismissed
Karnail Singh And Others Vs U.T., Chandigarh And Another
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Cri) 580
Code of Criminal Procedure, 1973 — Section 156(3), 192, 200, 202, 202(2), 203, 204, 482Indian Penal Code, 1860 — Section 34, 19, 120B, 420
High Courts07 Aug 2018Dismissed
Kamaljit Vs Municipal Committee Mukerian
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0362
Code of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts07 Aug 2018Dismissed
Commissioner Of Central Excise Faridabad II, Block C, New CGO Complex NH-IV, Faridabad Vs Equipment Conductors And Cables Limited, 14th Mile Stone, Mathura Road, Faridabad, office at 605, Eros Apartment, 56, Nehru Place, New Delhi.
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0361
Central Excise Act, 1944 — Section 11A, 11AC, 14, 35GCustoms Act, 1962 — Section 110Central Excise Rules, 1944 — 9(2), 209A
High Courts07 Aug 2018Disposed Off
M/s Ameri Estate Pvt. Ltd. Vs Lachhman And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0360
Transfer of Property Act, 1882 — Section 8, 55, 55(4)(b)
High Courts07 Aug 2018Dismissed
Primary Cooperative Agri. & Dev. Bank Ltd. and others Vs Smt. Rama Rani
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0089
Haryana Cooperative Societies Act 1984 — Section 102, 128Code of Civil Procedure, 1908 — Section 9, Order 7 Rule 11
High Courts07 Aug 2018Allowed
Jagjiwan Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0088
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 406
High Courts07 Aug 2018Disposed off
Jyoti Devi and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0087
Constitution of India, 1950 — Article 21
High Courts07 Aug 2018Disposed off
Sonia and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0086
Constitution of India, 1950 — Article 21
High Courts07 Aug 2018Dismissed
Kali and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0085
Indian Medical Degree Act, 1916 — Section 120B, 363, 366A, 376
High Courts07 Aug 2018Dismissed
Gautam Verma Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0084
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 125, 195, 196, 199, 200, 340, 341
High Courts07 Aug 2018
Jatinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0083
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 61, 85Arms Act, 1959 — Section 25, 54, 59
High Courts07 Aug 2018Disposed off
Binder Singh and another Vs Vs
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0082
Indian Medical Degree Act, 1916 — Section 34, 307, 323, 452, 506Code of Criminal Procedure, 1973 — Section 482
High Courts07 Aug 2018Dismissed
Harbilas Vs Balbir Kaur
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0081
Code of Criminal Procedure, 1973 — Section 125, 128, 362
High Courts07 Aug 2018Dismissed
Jagraj Singh Vs presiding Officer, Labour Court, Bathinda, and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0080
Constitution of India, 1950 — Article 226, 227