High Courts05 Sept 2018Disposed off
Gaffar Vs Ayyub and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0004
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 50 of 150
High Courts04 Sept 2018Dismissed
Rajeev Kumar Vs Punjab State Power Corporation Limited And Others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0237
Punjab State Power Corporation (Punishment and Appeal) Regulations, 1971 — Rule 8(2), 9
High Courts04 Sept 2018
Khuswant Singh Vs Surjeet And Another
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 757
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A, 337
High Courts04 Sept 2018
Kuldeep Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0235
Indian Penal Code, 1860 — Section 120B, 363, 366AConstitution Of India, 1950 — Article 226
High Courts04 Sept 2018Dismissed
Krishan Kumar Bansal Vs Punjab And Haryana High Court & Another
Punjab And Haryana At Chandigarh · (2019) 1 SCT 121
Indian Penal Code, 1860 — Section 362Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 22Constitution Of India, 1950 — Article 234
High Courts04 Sept 2018Allowed
Mohit Sawhney And Another Vs Sheo Raj And Others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0233
High Courts04 Sept 2018Dismissed
Mohinder Singh Vs Narinder Kumar
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0232
Code Of Civil Procedure, 1908 — Section 60(1), 151, Order 21 Rule 29, Order 39 Rule 2A
High Courts04 Sept 2018
Megh Raj Vs Luxmi Dutt And Others
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 281
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 31Punjab Land Revenue Act, 1887 — Section 44
High Courts04 Sept 2018Disposed off
Yadwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0035
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 336, 323Arms Act, 1959 — Section 25, 27
High Courts04 Sept 2018Disposed off
Naresh Kumar and another Vs Satish Kumar
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0034
High Courts04 Sept 2018Allowed
VIKAS VOHRA AND OTHERS Vs STATE OF PUNJAB AND ANR
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0028
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 355, 379, 452
High Courts04 Sept 2018Allowed
Amrik Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0026
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 148, 149, 323, 324, 452
High Courts04 Sept 2018
Amandeep Singh Vs Central Public Works Department, Chandigarh and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0015
High Courts04 Sept 2018Disposed off
Rameshwar Dass Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0014
Land Acquisition Act, 1894 — Section 18
High Courts04 Sept 2018Allowed
Ashish Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0013
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 37, 42, 50
High Courts04 Sept 2018Allowed
Harwinder Singh @ Harwinder Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0012
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 22
High Courts04 Sept 2018Dismissed
Vijay and another Vs Sunil Mohinder and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0005
Constitution of India, 1950 — Article 227
High Courts04 Sept 2018Disposed off
Radhey Shyam Vs Punjab National Bank and another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0002
Constitution of India, 1950 — Article 226
High Courts31 Aug 2018Allowed
Sandip Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0529
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 471
High Courts31 Aug 2018
Joginder Pal Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0528
Code Of Criminal Procedure, 1973 — Section 420, 482