High Courts06 Sept 2018
Kanta Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0019
Indian Penal Code, 1860 — Section 34, 306
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 49 of 150
High Courts06 Sept 2018Allowed
Amarjit Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0018
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498A, 506
High Courts06 Sept 2018Allowed
Ranjit Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0017
Code of Criminal Procedure, 1973 — Section 438(2), 438Indian Penal Code, 1860 — Section 420
High Courts06 Sept 2018Dismissed
Resham Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0016
Indian Penal Code, 1860 — Section 34, 323, 324, 325, 326, 341, 506Code of Criminal Procedure, 1973 — Section 207, 357
High Courts06 Sept 2018Dismissed
Garg Furnace Limited and another Vs Indian Bank
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0011
Code of Civil Procedure, 1908 — Section 151Constitution of India, 1950 — Article 226, 227
High Courts06 Sept 2018Allowed
Ranjit Singh @ Guggi and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0009
Indian Penal Code, 1860 — Section 34, 307, 393, 398Arms Act, 1959 — Section 25, 27, 30, 54, 59Code of Criminal Procedure, 1973 — Section 482
High Courts05 Sept 2018Dismissed
Rohtash Kanwar Vs Sudesh Devi
Punjab And Haryana At Chandigarh · (2019) 1 CriCC 253
Indian Penal Code, 1860 — Section 323, 452, 380, 506Protection Of Women from Domestic Violence Act, 2005 — Section 12
High Courts05 Sept 2018Dismissed
Sachin Galav Vs Panjab University, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 303
Indian Penal Code, 1860 — Section 34, 324Code Of Criminal Procedure, 1973 — Section 173, 227, 240, 246, 251, 253, 228, 319Representation Of The People Act, 1951 — Section 8
High Courts05 Sept 2018Allowed
Rajinder Singh @ Nona & Ors Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0244
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 452
High Courts05 Sept 2018
Ashwani Chawla Vs M/S Impulse Overseas Pvt. Ltd
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Cri) 204
Companies Act, 1956 — Section 446, 457, 536Negotiable Instruments Act, 1881 — Section 138, 139, 141Company's Act, 2013 — Section 279, 290
High Courts05 Sept 2018Partly Allowed
Savita Vs Sonu
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0242
Hindu Marriage Act, 1955 — Section 13
High Courts05 Sept 2018Dismissed
Ranjit Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0240
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 419, 420, 465, 467, 468, 471
High Courts05 Sept 2018
M/S Jhamb Enterprises Private Limited Vs State Bank Of India, Stressed Assets Management Branch, Ludhiana And Others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0239
Securitisation and Reconstruction Of Financial Assets and Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14
High Courts05 Sept 2018
Harbhajan Kaur @ Bhajan Kaur Vs Satnam Singh And Another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0238
Transfer Of Property Act, 1882 — Section 3Code Of Civil Procedure, 1908 — Order 23 Rule 1(4), Order 23 Rule 1
High Courts05 Sept 2018Dismissed
Harbans Singh Vs M/s Jandiali Rice Mills and another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0033
Code of Criminal Procedure, 1973 — Section 311
High Courts05 Sept 2018Allowed
JASBIR SINGH Vs STATE OF PUNJAB AND ANR
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0030
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 353
High Courts05 Sept 2018Dismissed
Amrit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0029
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420Punjab Prevention of Human Smuggling Act, 2012 — Section 13
High Courts05 Sept 2018Allowed
Baldev Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0027
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 149, 380, 427, 506
High Courts05 Sept 2018Disposed off
Vikas and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0025
High Courts05 Sept 2018Dismissed
Gursewak Singh Vs Sukhdev Singh and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0006