High Courts07 Sept 2018Disposed Off
Arun Kumar Vs Des Raj Tandon (Since Deceased) Through His Lr
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0255
East Punjab Rent Restriction Act, 1949 — Section 13, 13(2)(ii), 13(2)(ii)(a)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 48 of 150
High Courts07 Sept 2018Disposed Off
Aninderjit Singh Vs Kashmira Singh And Another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0254
East Punjab Rent Restriction Act, 1949 — Section 13, 13(2)(ii), 13(2)(ii)(a)
High Courts07 Sept 2018Allowed
ROHIT KUMAR Vs Pt. B.D. SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK AND OTHERS
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0031
Dentists Act, 1948 — Section 20
High Courts07 Sept 2018Disposed off
S.D. Jain and others Vs Haryana State Pollution Control Board
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0010
Environment Protection Act, 1986 — Section 15, 19Code of Criminal Procedure, 1973 — Section 319, 482
High Courts07 Sept 2018Disposed off
Buta Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0008
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 50
High Courts07 Sept 2018
Jaspal Singla @ Jas Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0007
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 85, 61
High Courts06 Sept 2018Dismissed
M/S Admac Formulations, H.No. 272, Sector-17, Panchkula, Through Its Authorized Representative Shri. Ajay Batra. Vs Commissioner Of Income Tax, Panchkula Q
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0275
Income Tax Act, 1961 — Section 80IC, 80IC(2)(b), 260A
High Courts06 Sept 2018Allowed
Kavita And Another Vs Devender Singh And Others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0253
Motor Vehicles Act, 1988 — Section 166
High Courts06 Sept 2018Disposed Off
Amit @ Miti Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0252
Indian Penal Code, 1860 — Section 34, 120B, 302, 449Arms Act, 1959 — Section 25Juvenile Justice (Care and Protection Of Children) Act, 2015 — Section 94
High Courts06 Sept 2018Allowed
Om Parkash Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0251
Indian Penal Code, 1860 — Section 34, 107, 306, 406, 498A
High Courts06 Sept 2018Disposed Off
Tarwinder Singh Vs Shri Ishwar Chand Mittal And Others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0250
Motor Vehicles Act, 1988 — Section 166, 173
High Courts06 Sept 2018Allowed
Munni Devi And Others Vs Roshan And Others
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 712
Motor Vehicles Act, 1988 — Section 166, 173Indian Penal Code, 1860 — Section 279, 304A
High Courts06 Sept 2018Disposed Off
Kuldeep Khan Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0248
Code Of Criminal Procedure, 1973 — Section 164
High Courts06 Sept 2018Allowed
Mata Rameshwari Devi Memorial Trust Vs Punjab National Bank, Patiala And Another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0246
Securitisation and Reconstruction Of Financial Assets and Enforcement Of Security Interest Act, 2002 — Section 13(4),
High Courts06 Sept 2018Disposed off
Bishamber Lal Vs Uttar Haryana Bijli Vitran Nigam Limited and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0032
High Courts06 Sept 2018Disposed off
Bhupinder Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0024
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 365, 511, 452, 427, 506, 498A, 323
High Courts06 Sept 2018Dismissed
Ritesh Kaushik Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0023
Limitation Act, 1963 — Section 5Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 306
High Courts06 Sept 2018Dismissed
Rattan Chand Vs Gram Panchayat village Bassa, District Gurdaspur
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0022
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7, 13
High Courts06 Sept 2018Dismissed
United India Insurance Co. Ltd. and another Vs Truck Operators Association
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0021
Indian Evidence Act, 1872 — Section 65Limitation Act, 1963 — Section 5
High Courts06 Sept 2018
Jaspal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0020
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 25, 50(1)Code of Criminal Procedure, 1973 — Section 161, 313