COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 47 of 150

High Courts10 Sept 2018Dismissed

Shashi Bala And Others Vs Punjab National Bank

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0267

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14

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High Courts10 Sept 2018Disposed Off

Raj Kumar @ Raja Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0266

Indian Penal Code, 1860 — Section 148, 149, 186, 302, 304, 307, 353Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 167(2), 173

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High Courts10 Sept 2018Disposed off

Sehnaz & others Vs M/s SRS Real Estate Ltd. & others

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0043

Motor Vehicles Act, 1988 — Section 166

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High Courts10 Sept 2018Disposed off

Harsukhpreet Singh and another Vs Avtar Singh and another

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0042

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High Courts10 Sept 2018Dismissed

Krishan Lal Vs Krishna Devi

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0041

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High Courts10 Sept 2018Allowed

Dulheri Coop. Credit & Service Society Ltd Vs Authority, under the Minimum Wages Act, Bhiwani and others

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0040

Constitution of India, 1950 — Article 226, 227Minimum Wages Act 1948 — Section 2(1), 13(1), 14, 20

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High Courts10 Sept 2018Allowed

Balwant Khanna alias Balwant Singh Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0039

Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 420

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High Courts10 Sept 2018Allowed

Sandeep Singh and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0038

Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 427, 506

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High Courts10 Sept 2018Dismissed

Manjeet Rai Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0037

Constitution of India, 1950 — Article 226

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High Courts10 Sept 2018Allowed

Harmesh Singh @ Mesha and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0036

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 363, 366A, 506

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High Courts07 Sept 2018Dismissed

Oriental Insurance Company Limited Vs Bhajan Kaur And Others

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0281

Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 279, 304A, 427

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High Courts07 Sept 2018Allowed

Rohit Kumar Vs Pt. B.D. Sharma University Of Health Sciences, Rohtak And Others

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0280

Dentists Act, 1948 — Section 20

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High Courts07 Sept 2018Allowed

Jasbir @ Jassu Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0279

Indian Penal Code, 1860 — Section 120B, 148, 149, 216, 302, 307, 468, 473Prisons Act, 1894 — Section 42ANarcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 61, 85

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High Courts07 Sept 2018Dismissed

M/S Nitesh Estates Ltd. Vs Micro & Small Enterprises Facilitation Council Of Haryana And Others

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0278

Micro, Small and Medium Enterprises Development Act, 2006 — Section 2(n), 8, 18, 24Companies Act, 1956 — Section 18(3), 433(2), 433(2)(f)Arbitration and Conciliation Act, 1996 — Section 14

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High Courts07 Sept 2018Dismissed

Sunil Kumar Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0277

Haryana Civil Services (Assured Career Progression) Rules, 2008 — Rule 7, 8, 8(b)Constitution Of India, 1950 — Article 162

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High Courts07 Sept 2018Allowed

Prem Kumar Vs Ajay Alias Boby And Others

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0276

Motor Vehicles Act, 1988 — Section 166, 173, 279

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High Courts07 Sept 2018Allowed

Sham Singh And Another Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 1 CriCC 514

Indian Penal Code, 1860 — Section 380, 436, 411, 457Code Of Criminal Procedure, 1973 — Section 173

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High Courts07 Sept 2018Allowed

Tarsem Singh @ Seemi Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0258

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 149, 201, 302, 341Arms Act, 1959 — Section 27, 54, 59

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High Courts07 Sept 2018Dismissed

M/S Savrin Spirits Private Ltd., Gurugram And Another Vs Punjab National Bank, Branch New Delhi

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0257

Securitisation and Reconstruction Of Financial Assets and Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14Constitution Of India, 1950 — Article 226

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High Courts07 Sept 2018Dismissed

Satyawan Vs Deputy Commissioner-Cum-District Magistrate, Panipat And Others

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0256

Securitisation and Reconstruction Of Financial Assets and Enforcement Of Security Interest Act, 2002 — Section 14, 13(2)Indian Partnership Act, 1932 — Section 25Constitution Of India, 1950 — Article 226

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