High Courts13 Sept 2018Allowed
Ruchi Vs Amit Kumar
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0079
Code of Criminal Procedure, 1973 — Section 25, 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 45 of 150
High Courts13 Sept 2018Allowed
Joginder Kaur and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0078
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 149, 427, 435, 506
High Courts13 Sept 2018Dismissed
Chhotey Lal Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0077
Constitution of India, 1950 — Article 266, 227
High Courts13 Sept 2018Dismissed
P.K. Sachdev Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0076
Haryana Transport Department (Group-A) Service Rules, 1992 — Rule 9(1)(b)(L)(1)
High Courts13 Sept 2018Dismissed
JAFRU Vs STATE OF HARYANA
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0075
Code of Criminal Procedure, 1973 — Section 438Haryana Gauvansh Sarankashan and Gau Samvardhan Act, 2015 — Section 3, 13(i), 8, 13(3)
High Courts13 Sept 2018Dismissed
Nahar Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0074
Punjab Police Rules, 1934 — Rule 16.21(2)
High Courts13 Sept 2018Disposed off
Manjot Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0073
High Courts13 Sept 2018Allowed
Amit Saini Vs Dalip Singh and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0072
High Courts13 Sept 2018Disposed off
Deepali Bassi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0071
Indian Penal Code, 1860 — Section 120B, 148, 149, 171, 323, 324, 364, 420, 467, 468, 506Arms Act, 1959 — Section 25Narcotic Drugs and Psychotropic Substance Act, 1985 — Section 29
High Courts13 Sept 2018Allowed
Gurwinder Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0070
Constitution of India, 1950 — Article 14, 16, 21, 23, 38, 226, 227
High Courts13 Sept 2018Disposed off
Rekha Yadav and another Vs State of U.T. Chandigarh and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0069
High Courts13 Sept 2018Disposed off
Jyoti and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0068
Code of Criminal Procedure, 1973 — Section 482Constitution of India, 1950 — Article 21
High Courts12 Sept 2018Allowed
M/s Jaiparkash Associates Ltd. and Ors Vs M/s Gammon India Ltd. and Anr
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0067
Arbitration and Conciliation Act, 1996 — Section 5, 19, 20(3), 21(2), 34, 37, 39Companies Act, 2013 — Section 397, 398Code of Civil Procedure, 1908 — Order 7 Rule 10, Order 7 Rule 11
High Courts12 Sept 2018Allowed
Sudesh Jakhar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0066
Punjab Excise Act, 1914 — Section 61Code of Criminal Procedure, 1973 — Section 438(2)
High Courts12 Sept 2018Disposed off
Prabhjot Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0065
Code of Criminal Procedure, 1973 — Section 482Constitution of India, 1950 — Article 21
High Courts12 Sept 2018Disposed off
Pawanpreet Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0064
High Courts12 Sept 2018Allowed
Kalu Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0063
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 376, 366, 344, 506
High Courts12 Sept 2018Allowed
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0062
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 295, 323, 341, 354, 379-B, 427, 506
High Courts12 Sept 2018Disposed off
Sunder Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0061
Indian Penal Code, 1860 — Section 354A, 354D, 509
High Courts12 Sept 2018Allowed
Sukhwinder Singh @ Finda Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0060
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 120B, 302, 325Arms Act, 1959 — Section 25, 27