High Courts17 Sept 2018Dismissed
Sandeep Kumar and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0099
Indian Penal Code, 1860 — Section 186, 332, 353
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 44 of 150
High Courts17 Sept 2018Disposed off
Paramjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0098
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21Drugs and Cosmetics Act, 1940 — Section 18(c )
High Courts17 Sept 2018Disposed off
Rameshwar Shah Vs State Bank of India
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0097
Negotiable Instruments Act, 1881 — Section 138
High Courts14 Sept 2018Dismissed
M/s Dharam Pal Maddar & Sons Vs Union of India
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0176
Arbitration and Conciliation Act, 1996 — Section 11(6), 11Limitation Act, 1963 — Article 137
High Courts14 Sept 2018Allowed
Kashmir Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0096
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 325
High Courts14 Sept 2018Allowed
Rajinderpal Singh Walia and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0095
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 193, 406, 420
High Courts14 Sept 2018Allowed
Parveen Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0094
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 42
High Courts14 Sept 2018Disposed off
Somiya and another Vs State of U.T. Chandigarh and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0093
High Courts14 Sept 2018Disposed off
Priya and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0092
High Courts14 Sept 2018Disposed off
Sher Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0091
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498A
High Courts14 Sept 2018Allowed
Sukhwinder Singh @ Babli Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0090
Code of Criminal Procedure, 1973 — Section 438, 438(2)Punjab Excise Act, 1914 — Section 61
High Courts14 Sept 2018
Sohit Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0089
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts14 Sept 2018Disposed off
Surjit Kaur @ Sita Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0088
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 465, 468, 471Travel Professional Regulation, Act, 2014 — Section 12
High Courts14 Sept 2018Dismissed
Cdr. Rajeev sharma (retd) Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0087
Code of Criminal Procedure, 1973 — Section 438, 482Indian Penal Code, 1860 — Section 34, 186, 506
High Courts14 Sept 2018Disposed off
Jagjeet Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0086
Code of Criminal Procedure, 1973 — Section 482Hindu Marriage Act, 1955 — Section 13B
High Courts14 Sept 2018Dismissed
Nirbhai Singh alias Skintu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0085
Indian Penal Code, 1860 — Section 279, 337, 338, 304A, 427Code of Criminal Procedure, 1973 — Section 161, 173, 207
High Courts14 Sept 2018Disposed off
Preeti and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0084
Code of Criminal Procedure, 1973 — Section 482
High Courts13 Sept 2018Allowed
Sadhu Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0082
Protection of Children From Sexual Offences Act, 2012 — Section 6, 10, 21(2), 21Code of Criminal Procedure, 1973 — Section 164, 313Arms Act, 1959 — Section 25
High Courts13 Sept 2018Allowed
Kamaljit Singh Vs Paramjit Singh and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0081
High Courts13 Sept 2018Allowed
Roshan Lal @ Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0080
Narcotic Drug and Psychotropic Substances Act, 1985 — Section 15, 18, 21, 22, 61, 85Code of Criminal Procedure, 1973 — Section 438(2)