High Courts18 Sept 2018Dismissed
Rajinder Singh @ Bhim Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0119
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 379, 411
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 43 of 150
High Courts18 Sept 2018Allowed
Mehal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0118
Code of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 409, 506
High Courts18 Sept 2018Disposed off
Farzana alias Noor and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0117
Code of Criminal Procedure, 1973 — Section 482
High Courts18 Sept 2018Allowed
Gurwinder Singh @ Gurinder Singh And Ors Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0116
Code of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 148, 149, 341, 323, 365, 511
High Courts18 Sept 2018Disposed off
Surjit Kaur and others Vs Gurjit Singh @ Jit and another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0115
Probation of Offenders Act, 1958 — Section 4(1)
High Courts18 Sept 2018Allowed
Harjinder Singh @ Sonu and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0114
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 336, 506Arms Act, 1959 — Section 25, 27, 54, 59
High Courts18 Sept 2018Allowed
Paramjit Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0113
Indian Penal Code, 1860 — Section 420Code of Criminal Procedure, 1973 — Section 482Punjab Prevention of Human Smuggling Act, 2012 — Section 13
High Courts18 Sept 2018Allowed
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0112
Indian Penal Code, 1860 — Section 120B, 420, 465, 468, 471Code of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Sept 2018
Vinod kumar and Anr. Vs State Of Punjab And ANR.
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0111
Indian Penal Code, 1860 — Section 34, 323, 324, 427
High Courts17 Sept 2018Allowed
Commissioner Municipal Corporation Vs Presiding Officer
Punjab And Haryana At Chandigarh · 2018 LLR 1226
High Courts17 Sept 2018Disposed off
Rajni Rani and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0109
Code of Criminal Procedure, 1973 — Section 482Constitution of India, 1950 — Article 21
High Courts17 Sept 2018Disposed off
Rukhsina and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0108
High Courts17 Sept 2018Disposed off
Suman and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0107
High Courts17 Sept 2018Allowed
Tarlochan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0106
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18Indian Penal Code, 1860 — Section 420, 465, 468, 471
High Courts17 Sept 2018Allowed
Jaswinder Kaur and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0105
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 498A, 406, 420
High Courts17 Sept 2018Allowed
Karambir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0104
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 324, 325, 307, 506
High Courts17 Sept 2018Allowed
Raj Kumar Vs Bhoop Singh deceased through his LR and another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0103
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
High Courts17 Sept 2018Disposed off
Sukhwinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0102
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 306
High Courts17 Sept 2018Disposed off
Dorthi and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0101
Code of Criminal Procedure, 1973 — Section 482
High Courts17 Sept 2018
Raj Kumari Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0100
Indian Penal Code, 1860 — Section 148, 149, 307, 326, 324, 325Code of Criminal Procedure, 1973 — Section 438(2)