COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 42 of 150

High Courts19 Sept 2018

Anoop Kumar and others Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0139

Code of Criminal Procedure, 1973 — Section 397, 482Indian Penal Code, 1860 — Section 34, 166, 120B, 167, 219, 420, 466, 468

High Courts19 Sept 2018Disposed off

Chanda Rani and another Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0138

High Courts19 Sept 2018Disposed off

Massa Singh Vs Narinder Kaur

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0137

Code of Criminal Procedure, 1973 — Section 125, 482

High Courts19 Sept 2018Disposed off

Jagjit Singh Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0136

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376, 417

High Courts19 Sept 2018

Kuldeep Singh Vs Rajwinder Kaur and others

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0135

Code of Criminal Procedure, 1973 — Section 125

High Courts19 Sept 2018Allowed

Daljit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0133

Code of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 420

High Courts19 Sept 2018Allowed

Ram Chand and another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0132

Code of Criminal Procedure, 1973 — Section 438, 438(2), 482Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471

High Courts19 Sept 2018Disposed off

Dr. Ravreet Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0131

Code of Criminal Procedure, 1973 — Section 482

High Courts19 Sept 2018Disposed off

Vishal Kumar Alias Rinku Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0130

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c )

High Courts19 Sept 2018Disposed off

Sukhwinder Singh and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0129

Land Acquisition Act, 1894 — Section 4, 6Constitution of India, 1950 — Article 226, 227

High Courts19 Sept 2018Allowed

Ramesh Kumar Vs Union of India and others

Punjab And Haryana At Chandigarh · (2019) 365 ELT 495

Right to Information Act, 2005 — Section 18, 19, 20, 20(1)

High Courts19 Sept 2018Allowed

Rupinder Singh @ Bhupinder Singh @ Pinder Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0127

Indian Penal Code, 1860 — Section 148, 149, 323, 324, 426, 452, 427, 186, 506

High Courts19 Sept 2018

Sunil Kumar @ Sheela Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0126

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471

High Courts19 Sept 2018Allowed

Dharamvir Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0125

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 170, 406, 420, 506

High Courts19 Sept 2018Disposed off

Satwinder Singh @ Sunny @ Tota Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0124

Indian Penal Code, 1860 — Section 34, 148, 149, 302, 307Arms Act, 1959 — Section 25, 27

High Courts18 Sept 2018Dismissed

Harbans Singh Vs Harnek Singh And Ors.

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0291

Punjab Land Revenue Act, 1887 — Section 45, 158Civil Procedure Code, 1908 — Order 7 Rule 11

High Courts18 Sept 2018Allowed

M/s Panchsheel Seeds Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0177

Indian Penal Code, 1860 — Section 406, 420

High Courts18 Sept 2018Allowed

Narinder and others Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0123

Indian Penal Code, 1860 — Section 148, 149, 323, 324, 325, 326, 452, 506Code of Criminal Procedure, 1973 — Section 482

High Courts18 Sept 2018Disposed off

Manpreet and another Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0121

High Courts18 Sept 2018Allowed

Vinit Vs State of Haryana q

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0120

Code of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 148, 149, 307, 323, 354, 452, 506Prevention of Children from Sexual Offences Act, 2012 — Section 8