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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 40 of 150

High Courts24 Sept 2018

Sanjay Sura Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0187

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 218Prevention of Corruption Act, 1988 — Section 7, 8, 9, 12, 13(1)(d), 13(2)
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High Courts21 Sept 2018Dismissed

Kuldip Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2018) 4 RCR(Cri) 761

Indian Penal Code, 1860 — Section 174A, 201, 302Code Of Criminal Procedure 1973 — Section 82, 82(4), 83, 173
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High Courts21 Sept 2018Allowed

Ravi Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0175

Code of Criminal Procedure, 1973 — Section 164, 165, 438Indian Penal Code, 1860 — Section 363, 365, 366AProtection of Child From Sexual Offence Act, 2012 — Section 6
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High Courts21 Sept 2018Allowed

Arshdeep Singh @ Gelu Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0174

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 201, 302Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2V)
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High Courts21 Sept 2018Allowed

Sher Singh @ Sonu Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0173

Code of Criminal Procedure, 1973 — Section 173(2), 439Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326, 427, 452, 506
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High Courts21 Sept 2018Allowed

Jaswinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0172

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 420, 193, 467, 468, 471
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High Courts21 Sept 2018Disposed off

Jagjeet Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0169

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 50Indian Penal Code, 1860 — Section 120B
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High Courts21 Sept 2018Allowed

Vinod Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0165

Indian Penal Code, 1860 — Section 363, 366A, 376Protection of Children from Sexual Offences Act, 2012 — Section 4
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