High Courts28 Sept 2018Dismissed
Gurdeep Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0222
Code of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 38 of 150
High Courts28 Sept 2018Allowed
Indiabulls Housing Finance Ltd Vs Narula Electricals & others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0221
Code of Criminal Procedure, 1973 — Section 37, 482Negotiable Instruments Act, 1881 — Section 138, 141, 142Constitution of India, 1950 — Article 227
High Courts28 Sept 2018Allowed
Gurpreet Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0220
Code of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 306
High Courts28 Sept 2018
Pritpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0219
Indian Penal Code, 1860 — Section 323, 336, 354, 452, 506Arms Act, 1959 — Section 25, 27
High Courts28 Sept 2018
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0218
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts28 Sept 2018
Amritpreet Singh Vs State of Punjab q
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0217
Electricity Act, 2003 — Section 135
High Courts28 Sept 2018
Nirmal Singh @ Nimma and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0216
Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts28 Sept 2018
Sukhchain Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0215
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 61, 85
High Courts28 Sept 2018Dismissed
Ekta Rani Vs Bharat Petroleum Corporation Limited and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0214
High Courts27 Sept 2018Disposed off
Dayawati Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0213
Code of Criminal Procedure, 1973 — Section 161, 148, 149, 302, 307, 323, 439, 452, 506Arms Act, 1959 — Section 25
High Courts27 Sept 2018Disposed off
Omwati Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0212
Code of Criminal Procedure, 1973 — Section 161, 148, 149, 302, 307, 323, 439, 452, 506Arms Act, 1959 — Section 25
High Courts27 Sept 2018Disposed off
Deeksha and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0211
Constitution of India, 1950 — Article 21
High Courts27 Sept 2018Disposed off
Maninder Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0210
Constitution of India, 1950 — Article 21
High Courts27 Sept 2018Dismissed
Gaurav Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0209
Code of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 354, 376, 377, 498A, 406, 504, 506
High Courts27 Sept 2018Dismissed
Tara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0208
Indian Penal Code, 1860 — Section 395, 465, 467, 468, 471, 506Code of Criminal Procedure, 1973 — Section 446
High Courts27 Sept 2018Allowed
Dinesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0207
Code of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 420
High Courts27 Sept 2018Allowed
Bikram Kumar @ Bikka Vs State Of Punjab & Another
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0206
Code of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 379, 392
High Courts27 Sept 2018Dismissed
Hemant Goyal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0205
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts27 Sept 2018
Sajid @ Raja Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0204
Indian Penal Code, 1860 — Section 34, 201, 406, 420, 508
High Courts27 Sept 2018Allowed
Ramesh Kumar @ Meshi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 09 P&H CK 0203
Punjab Excise Act, 1914 — Section 61(1)Code of Criminal Procedure, 1973 — Section 483(2)