COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 51 of 150

High Courts31 Aug 2018Dismissed

Kailash Sharma And Another Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0527

Haryana Backward Classes (Reservation in Services And Admission in Educational Institutions) Act, 2016 — Section 2(d), 5, 11, 14Constitution Of India, 1950 — Article 226

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High Courts31 Aug 2018Disposed Off

Ashu Hooda Vs Union Territory Chandigarh And Others

Punjab And Haryana At Chandigarh · (2018) 4 SCT 202

Constitution Of India, 1950 — Article 14, 226

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High Courts31 Aug 2018Disposed Off

Balwinder Kaur And Others Vs Randhir Singh And Others

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0525

Motor Vehicles Act, 1988 — Section 168, 173

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High Courts31 Aug 2018Disposed Off

Devi @ Jai Devi Vs Ajmer Singh And Others

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0524

Motor Vehicles Act, 1988 — Section 166, 168, 173Indian Penal Code, 1860 — Section 279, 337, 338

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High Courts31 Aug 2018

Nishan Singh And Ors Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 4 RCR(Cri) 684

Indian Penal Code, 1860 — Section 149, 120B, 216, 366, 375, 376, 468, 506

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High Courts31 Aug 2018Dismissed

Jiwan Kumar And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 125

Indian Stamp Act, 1899 — Section 47APunjab Stamp (Dealing Of Undervalued Instruments) Rules, 1983 — Section 4(1)

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High Courts31 Aug 2018Dismissed

Devansh Testing And Research Laboratory Pvt. Ltd. Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0521

Constitution Of India, 1950 — Article 226

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High Courts31 Aug 2018

Raksha Wati Vs Sarjiwan Kumar

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0520

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(1)

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High Courts30 Aug 2018Dismissed

Punjab State Power Corporation Limited And Another Vs Bal Krishan Sharma And Others

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0519

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High Courts30 Aug 2018Dismissed

Panchayat Samiti, Dasuya And Another Vs Deepak Kumar And Another

Punjab And Haryana At Chandigarh · (2018) 4 CivCC 664

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High Courts30 Aug 2018Dismissed

Naseera Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2018) 4 RCR(Cri) 316

Code Of Criminal Procedure, 1973 — Section 173, 313, 319Indian Penal Code, 1860 — Section 323, 325, 452, 506

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High Courts30 Aug 2018Disposed Off

Amita Vs Kishori Lal

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0516

Indian Easements Act, 1882 — Section 60

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High Courts29 Aug 2018Dismissed

Dr. Anmol Rattan Sidhu Vs Bar Council Of Punjab And Haryana And Others

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0515

Bar Associations (Constitution And Registration) Rules, 2015 — Rule 2(e), 6(b)(i), 11(c), 11(d), 12, 12(c), 12(a), 13(a)Constitution Of India, 1950 — Article 19(1), 19(1)(c)

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High Courts29 Aug 2018Disposed Off

Ravi @ Ravinder Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0514

Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 2(aa)(ii), 4, 4(1)(2)Indian Penal Code, 1860 — Section 148, 149, 279, 302, 337, 338, 379, 411Arms Act, 1959 — Section 25

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High Courts29 Aug 2018Disposed Off

Jeet Agro Industries And Others Vs M/S Khalsa Machinery Store

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0513

Negotiable Instruments Act, 1881 — Section 138ACode Of Criminal Procedure, 1973 — Section 313

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High Courts29 Aug 2018

Sohan Singh And Others Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0512

Insecticides Act, 1968 — Section 3(k)(i), 17, 18, 29, 33Code Of Criminal Procedure, 1973 — Section 468, 473Insecticides Rules, 1971 — Section 27(5)

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High Courts29 Aug 2018Allowed

Usha Devi And Others Vs Narain Ram And Others

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0511

Motor Vehicles Act, 1988 — Section 171, 173Indian Penal Code, 1860 — Section 279, 304A

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High Courts29 Aug 2018Allowed

Sanjeev Jindal Vs Punjab & Haryana High Court & Another

Punjab And Haryana At Chandigarh · (2019) 1 SCT 78

Indian Penal Code, 1860 — Section 120B, 302, 498Code Of Criminal Procedure, 1973 — Section 437, 439Haryana Civil Service (Punishment & Appeal) Rules, 1987 — Rule 4(viii)

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High Courts29 Aug 2018Allowed

Kuldeep Singh Vs Mandeep Kaur And Another

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0509

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High Courts29 Aug 2018Allowed

Kuldeep Kumar Vs Sudesh

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0508

Code Of Civil Procedure, 1908 — Order 8 Rule 1

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