High Courts29 Aug 2018Dismissed
Smt. Malti Gupta, Prop. Caliber Institute For Further Education Vs Commissioner Of Income Tax, Jalandhar (Punjab)
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0507
Income Tax Act, 1961 — Section 143(2), 260
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 52 of 150
High Courts29 Aug 2018Dismissed
Pr. Commissioner Of Income Tax-1, Ludhiana Vs Shyamal Pal
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0506
Income Tax Act, 1961 — Section 143(3)
High Courts29 Aug 2018Disposed Off
Jeewanjot Kaur And Others Vs Central Bank Of India, Jalandhar
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0505
Securitization And Reconstruction Of the Financial Assets And Security Enforcement Act, 2002 — Section 13(2), 13(4)
High Courts29 Aug 2018Dismissed
Narender Singh Dhankhar Vs Oriental Bank Of Commerce, Msme Cluster, Rohtak
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0504
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4)Constitution Of India, 1950 — Article 226
High Courts29 Aug 2018Dismissed
Gurkirpal Singh Chawla And Others Vs Deepa Duggal And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0503
Code Of Criminal Procedure, 1973 — Section 193, 195, 195(1)(b)(i), 195(1)(b)(ii), 196, 300, 340, 341, 482Code Of Civil Procedure, 1908 — Section 96
High Courts29 Aug 2018Dismissed
Narender Singh Dhankhar Vs Oriental Bank of Commerce, MSME Cluster, Rohtak
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0315
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(3A), 13(4)Constitution of India, 1950 — Article 226
High Courts29 Aug 2018Disposed off
M/s Chadha Super Cars (P) Ltd. and others Vs Union of India and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0314
Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002 — Section 13(3)
High Courts29 Aug 2018Disposed off
Lala Ram Vs Government of India and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0313
National Highways Act, 1956 — Section 3A, 3G, 3G(5), 34
High Courts28 Aug 2018Disposed Off
Sikander Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0532
Protection Of Children from Sexual Offences Act, 2012 — Section 6Indian Penal Code, 1860 — Section 376(3), 506Medical Termination Of Pregnancy Act, 1971 — Section 3
High Courts28 Aug 2018Allowed
Ramphal Vs Ram Kali And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0531
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts28 Aug 2018Dismissed
Principal Commissioner Of Income Tax-I, Chandigarh Vs M/S Vardhman Chemtech Private Limited, Chandigarh
Punjab And Haryana At Chandigarh · (2019) 261 Taxman 233
Income Tax Act, 1961 — Section 10(33), 14A, 15 , 16, 17, 18, 19, 20, 21, 22, 23, 24, 25, 26, 27, 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 38, 39, 40, 41, 42, 43, 44, 45, 46, 47, 48, 49, 50, 51, 52, 53, 54, 55, 57, 58, 59, 143(3), 147, 154, 260AIncome Tax Rules, 1962 — Rule 8(d)
High Courts28 Aug 2018Allowed
Brig.Ranbir Singh Brar Vs Varinder Zaildar And Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0502
East Punjab Urban Rent Restriction Act, 1949 — Section 9A, 13
High Courts28 Aug 2018Allowed
Merino Panel Products Limited Vs Deputy Excise & Taxation Commissioner (I)-Cum Revisional Authority, Jhajjar
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0500
Haryana General Sales Tax Act, 1973 — Section 13(B), 25(A), 40Haryana Value Added Tax Act, 2003 — Section 61, 61(2)(d)General Clauses Act, 1897 — Section 6
High Courts28 Aug 2018Dismissed
Virendra Singh Tomar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0499
Punjab Land Revenue Act, 1887 — Section 111, 111(a), 13(a)
High Courts28 Aug 2018Allowed
Deepika @ Riya Vs Rahul
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0498
Hindu Marriage Act, 1955 — Section 13B, 18
High Courts28 Aug 2018Dismissed
Vikalp Vs Neha Sharma
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0497
Hindu Marriage Act, 1955 — Section 21B(2), 23(2), 24
High Courts28 Aug 2018
Roshan Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0496
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 302, 323, 285, 458Arms Act, 1959 — Section 25, 27
High Courts28 Aug 2018Allowed
Nachhattar Singh Vs Gurdeep Singh
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0494
Code Of Civil Procedure, 1908 — Section 151, Order 18 Rule 17
High Courts28 Aug 2018Disposed Off
Kuldeep Vashisth Vs Lajwanti Devi
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0493
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts28 Aug 2018
State Of Haryana And Others Vs Ms. Piyoja Saini And Another
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 299
Fatal Accident Act, 1855 — Section 1ALimitation Act Of 1963 — Section 6, 7Motor Vehicles Act, 1988 — Section 166