High Courts06 Oct 2018Disposed off
Balbir Singh Vs Gurdeep Singh and another
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0071
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 452, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 32 of 150
High Courts06 Oct 2018Disposed off
Sunita Rani and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0070
Code of Criminal Procedure, 1973 — Section 482
High Courts06 Oct 2018
Kunwarbir Singh @ Kammi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0069
Indian Penal Code, 1860 — Section 34, 120B, 212, 302Arms Act, 1959 — Section 25, 27, 54
High Courts05 Oct 2018Allowed
Sonal Gupta Vs Sahil Gupta
Punjab And Haryana At Chandigarh · (2019) 1 CivCC 4
Civil Procedure Code, 1908 — 24Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 406, 498A
High Courts05 Oct 2018Dismissed
Shree Ram Leela Committee (Regd. No. 812) Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0248
Punjab Municipal Act, 1911 — Section 31, 39, 46, 47, 56, 65, 67(1), 121, 122, 124, 188, 189Hackney Carriage Act, 1879 — Section 3, 6Punjab Municipal (Executive Officer) Act, 1931 — Section 4, 6
High Courts05 Oct 2018Allowed
Jaskaran Singh Vs Rajinder Singh And Anr
Punjab And Haryana At Chandigarh · (2019) 1 BankCas 683 : (2019) 1 DCR 667
Negotiable Instruments Act, 1881 — Section 138Code of Criminal Procedure, 1973 — Section 320, 482
High Courts05 Oct 2018Allowed
Satish Chopra And Ors Vs State Of Haryana And Anr
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0246
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 180, 408, 420, 468, 471
High Courts05 Oct 2018Dismissed
Sohanvir @ Sonu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0245
Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 25Code of Criminal Procedure, 1973 — Section 173(8), 311, 319, 313
High Courts05 Oct 2018Allowed
Harbans Lal Bansal Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0244
Constitution of India, 1950 — Article 226, 227
High Courts05 Oct 2018Dismissed
Jashin Mehra Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0243
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 352, 406, 420, 506
High Courts05 Oct 2018Allowed
Satish Kumar Padam Vs Central Bureau Of Investigation
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0242
Code of Criminal Procedure, 1973 — Section 311, 313Prevention of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d)Indian Penal Code, 1860 — Section 120B
High Courts05 Oct 2018Dismissed
Dinesh Raj Vs Updesh Rawal @ Dolly Batra And Ors
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0241
Code of Civil Procedure, 1908 — Section 151
High Courts05 Oct 2018Allowed
Shakti Singh VsState Information Commission Haryana And Ors
Punjab And Haryana At Chandigarh · 2019 (1) AllMR(Jou) 1
Registration of Births and Deaths Act, 1969 — Section 17Right to Information Act, 2005 — Section 8, 9, 10, 11, 22
High Courts05 Oct 2018Allowed
Darshan Singh Vs Satte Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0239
Indian Penal Code, 1860 — Section 120B, 302, 420, 467, 468, 471Code of Criminal Procedure, 1973 — Section 82, 83, 105B, 482
High Courts05 Oct 2018Disposed off
Kharati Lal And Ors. Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0238
Code of Criminal Procedure, 1973 — Section 438
High Courts05 Oct 2018Allowed
Sandeep Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0068
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25
High Courts05 Oct 2018Dismissed
Amarjit Singh Vs Mela Singh and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0067
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 27
High Courts05 Oct 2018Disposed off
Varinder Singh Vs Pepsu Road Transport Corporation and another
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0066
High Courts05 Oct 2018Allowed
Binder @ Sukhvinder Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0065
Indian Penal Code, 1860 — Section 148, 149, 302, 307, 323, 325
High Courts05 Oct 2018Allowed
Amrinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0064
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22