High Courts09 Oct 2018Allowed
Harbhajan Singh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0094
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 324, 325
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 30 of 150
High Courts09 Oct 2018Allowed
Dharminder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0093
Code of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 20B, 201, 467, 468, 471Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 29
High Courts09 Oct 2018Allowed
Chaman @ Bunty Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0092
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 149, 302
High Courts09 Oct 2018Allowed
Iqbal Singh @ Ashok Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0091
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 61, 85
High Courts09 Oct 2018Allowed
Palwinder Singh @ Pappa Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0090
Indian Penal Code, 1860 — Section 120BScheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3Code of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Oct 2018Allowed
Pawan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0089
Punjab Excise Act, 1914 — Section 1, 14, 61Indian Penal Code, 1860 — Section 120B, 420Code of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Oct 2018Dismissed
Ravi Kumar Vs Municipal Council, Gobingarh, Fatehgarh Sahib And Another
Punjab And Haryana At Chandigarh · 2019 LLR 42
Constitution of India, 1950 — Article 14
High Courts09 Oct 2018Dismissed
Ravinder Dahiya Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0087
Indian Penal Code, 1860 — Section 34, 302Code of Criminal Procedure, 1973 — Section 161, 313
High Courts09 Oct 2018Disposed off
Kala @ Salwinder Singh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0086
Indian Penal Code, 1860 — Section 306Code of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Oct 2018Disposed Of
B.R. Solvex Pvt Ltd And Anr Vs RSA Trading Company
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 250
Indian Partnership Act, 1932 — Section 69Civil Procedure Code, 1908 — Order 7 Rule 11
High Courts08 Oct 2018Dismissed
Gurwant Singh And Anr. Vs Sukhvinder Singh And Anr.
Punjab And Haryana At Chandigarh · (2019) 193 PunLR 408
Civil Procedure Code, 1908 — Order 21 Rule 32
High Courts08 Oct 2018Dismissed
Prem Kumar Vs New India Assurance Co. Ltd. And Ors
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0261
Limitation Act, 1963 — Section 5
High Courts08 Oct 2018Allowed
Sandeep And Ors Vs State Of Haryana And Anr
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0260
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 354, 377, 406, 498A, 506
High Courts08 Oct 2018Allowed
Sultan And Ors Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0259
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 506
High Courts08 Oct 2018Allowed
Jatinder Singh Brar @ Tejinder Singh @ Judge Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0258
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 324, 325, 341, 379
High Courts08 Oct 2018Dismissed
Ram Kishan Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0257
High Courts08 Oct 2018Dismissed
Rohtash Kumar And Ors Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0256
Constitution of India, 1950 — Article 162Haryana Roadways Service Rules, 1995 — Rule 9(1)
High Courts08 Oct 2018Dismissed
Mandeep Singh Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0255
Advocates Act, 1961 — Section 29, 30Constitution of India, 1950 — Article 19(1)(g)Bar Council of India Rules, 1961 — Rule 49
High Courts08 Oct 2018Dismissed
Manjit Singh Vs State Transport Appellate Tribunal Punjab And Ors
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0254
Motor Vehicles Act, 1988 — Section 81, 81(2), 81(3)Limitation Act, 1963 — Section 5
High Courts08 Oct 2018Dismissed
Punjab State Warehousing C Vs House Tax Committee Mc Barnala
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0253
Punjab Municipal Act, 1911 — Section 3(1), 3(1)(b), 3(8aa), 67(3)Constitution of India, 1950 — Article 14, 226