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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 28 of 150

High Courts10 Oct 2018Allowed

Suresh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 1 RCR(Cri) 60 : (2019) 1 CriCC 854

Narcotic Drug and Psychotropic Substances Act, 1985 — Section 15, 15(c), 50, 54Code of Criminal Procedure, 1973 — Section 173, 313
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High Courts10 Oct 2018Allowed

Surinder Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0117

Code of Criminal Procedure, 1973 — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22
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High Courts10 Oct 2018Dismissed

Sagar @ Jolly @ Sansar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0109

Indian Penal Code, 1860 — Section 34, 323, 354D, 354, 379, 392, 397, 398, 401, 452Protection of Children from Sexual Offences Act, 2012 — Section 12Arms Act, 1959 — Section 395
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High Courts10 Oct 2018Allowed

Surender Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0107

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 34, 354(D), 376, 377, 406, 498A, 506, 511
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High Courts10 Oct 2018Dismissed

Kashmir Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0106

Indian Penal Code, 1860 — Section 304B, 306, 313, 319, 498ACode of Criminal Procedure, 1973 — Section 207Indian Evidence Act, 1872 — Section 113A
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High Courts10 Oct 2018Allowed

Sukhjinder Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0105

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420Immigration Act of 1924 — Section 24
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High Courts10 Oct 2018Allowed

Jagjit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0102

Code of Criminal Procedure, 1973 — Section 439Arms Act, 1959 — Section 25Unlawful Activities (Prevention) Act, 1967 — Section 17, 18, 19, 20
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High Courts10 Oct 2018Allowed

Manju Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0101

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 452,506
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