Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 15, 15(1), 18(3)Evidence Act, 1872 — Section 165Juvenile Justice (Care And Protection Of Children) Model Rules, 2016 — Rule 8, 9, 10, 10A(3), 11, 12, 13, 14

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High Courts11 Oct 2018Allowed

Bala @ Rajbala And Others Vs Sumer Singh And Others

Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 905

Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 279, 304A

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High Courts11 Oct 2018Disposed off

M/S Zimidara Kheti Sewa Centre Distt Moga And Anr Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 1 RCR(Cri) 288

Insecticides Act, 1968 — Section 3(k)(i), 17, 18, 29, 30(3), 33Indian Penal Code, 1860 — Section 420Code of Criminal Procedure, 1973 — Section 468, 468(3), 473

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High Courts11 Oct 2018

Faqir Chand Vs State Of Punjab And Ors

Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 75

Punjab Village Common Lands (Regulation) Act, 1961 — Section 7

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High Courts11 Oct 2018Dismissed

Amrik Singh & Anr Vs Jasvir Singh & Ors

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0281

Limitation Act, 1963 — Article 58, 59Code of Civil Procedure, 1908 — Order 7 Rule 11

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High Courts11 Oct 2018Allowed

Hans Raj Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0126

Code of Criminal Procedure, 1973 — Section 438(2)

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High Courts11 Oct 2018Disposed off

Ramandeep Kaur and another Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0125

Code of Criminal Procedure, 1973 — Section 482Constitution of India, 1950 — Article 21

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High Courts11 Oct 2018Allowed

Sandeep Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0124

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22Medical Termination of Pregnancy Act, 1971 — Section 2, 3, 4, 5Indian Medical Council Act, 1956 — Section 15(2)(3)

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High Courts11 Oct 2018Allowed

Pinkle Saroj alias Diveash Vs State of UT, Chandigarh

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0123

Code of Criminal Procedure, 1973 — Section 439Protection of Children from Sexual Offences Act, 2012 — Section 10

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High Courts11 Oct 2018Dismissed

Minni Katyal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0122

Indian Penal Code, 1860 — Section 406, 498A

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High Courts11 Oct 2018Dismissed

Balwinder Singh @ Bittu Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0121

Indian Penal Code, 1860 — Section 376, 506

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High Courts11 Oct 2018Dismissed

Sabbir Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0120

Protection of Children from Sexual Offences Act, 2012 — Section 8

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High Courts11 Oct 2018Disposed off

Shriram Housing Finance Limited Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0119

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14Constitution of India, 1950 — Article 226

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High Courts10 Oct 2018Dismissed

M/S Horizon Agrochem Limited Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0280

Land Acquisition Act, 1894 — Section 4, 6Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 12

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High Courts10 Oct 2018Allowed

Raj Rani And Ors Vs Dharam Pal And Ors

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0279

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High Courts10 Oct 2018Disposed off

Subash Kumar And Anr Vs Executive Magistrate And Ors

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0278

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(2), 13(4), 14, 17, 17(1)Constitution of India, 1950 — Article 226, 227

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