High Courts15 Oct 2018Dismissed
M/S Pyoginam 666 Gurgaon Vs Employees Tate Ins.Corp. & Anr
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0293
Employee's State Insurance Act, 1948 — Section 45AAConstitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 26 of 150
High Courts15 Oct 2018Dismissed
Union Of India And Others Vs Rakesh Mohan Gupta And Another
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0292
Evidence Act, 1872 — Section 59, 60Central Civil Services (Classification, Control and Appeal), Rules 1965 — Rule 16Constitution of India, 1950 — Article 226, 227
High Courts15 Oct 2018Allowed
Usha Gupta Vs Oriental Bank Of Commerce & Others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0291
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(4)
High Courts15 Oct 2018Dismissed
State Of Punjab Etc. Vs Mahain Singh Etc.
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 103
Punjab Package Deal Properties (Disposal) Act, 1976 — Section 2(1), 16Code of Civil Procedure, 1908 — Section 80Transfer of Property Act, 1882 — Section 60, 62
High Courts15 Oct 2018Allowed
Sahlu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0141
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 328, 366AProtection of Children from Sexual Offences Act, 2012 — Section 4
High Courts15 Oct 2018Allowed
Kuldeep Rai Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0140
Code of Criminal Procedure, 1973 — Section 438, 438(2)Prevention of Corruption Act, 1988 — Section 7, 13(2)Indian Penal Code, 1860 — Section 120B
High Courts15 Oct 2018Disposed off
Aarti Aggarwal Vs State of Punjab and others Vs
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0139
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 147, 295A, 427, 506
High Courts15 Oct 2018Allowed
Harvinder Singh @ Kaka Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0138
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5
High Courts15 Oct 2018Allowed
Manjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0137
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 354D(1)(i), 148, 149, 323, 342, 365, 367, 376Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts15 Oct 2018Allowed
Jobanjot Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0136
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471
High Courts15 Oct 2018Allowed
Charanjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0135
Indian Penal Code, 1860 — Section 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 4, 5Code of Criminal Procedure, 1973 — Section 164
High Courts15 Oct 2018Dismissed
HDB Financial Services Ltd Vs Additional Deputy Commissioner, Khanna and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0134
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 14Constitution of India, 1950 — Article 226, 227
High Courts12 Oct 2018Dismissed
Amolakjit Singh Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0289
Code of Criminal Procedure, 1973 — Section 319
High Courts12 Oct 2018Allowed
Parveen @ Miyan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0288
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 395, 450Arms Act, 1959 — Section 25
High Courts12 Oct 2018Dismissed
Municipal Corporation Rohtak Vs Magan Singh & Anr
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0287
High Courts12 Oct 2018partly Allowed
Moti Ram Vs Kiran Deep Baweja
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0286
Motor Vehicles Act, 1988 — Section 166
High Courts12 Oct 2018Dismissed
Krishan Kumar Vs Jag Ram
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0285
Evidence Act, 1872 — Section 91
High Courts12 Oct 2018Allowed
Amar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0133
Code of Criminal Procedure, 1973 — Section 439, 437(3)Indian Penal Code, 1860 — Section 148, 149, 323, 307, 506
High Courts12 Oct 2018Allowed
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0132
Code of Criminal Procedure, 1973 — Section 438, 438 (2)Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts12 Oct 2018Allowed
Gulzar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0131
Code of Criminal Procedure, 1973 — Section 438, 438 (2)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15