High Courts22 Oct 2018
Sana Sawhney Vs Chandigarh College of Architecture, and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0163
Council of Architecture, Minimum Standards of Architectural Education Regulations, 1983 — Regulation 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 24 of 150
High Courts22 Oct 2018Allowed
Hemant Angrish and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0159
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 324, 341, 506
High Courts22 Oct 2018Allowed
Akash @ Akashdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0158
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 307, 323, 325, 341, 379, 427, 506
High Courts22 Oct 2018Partly Allowed
Dalip Singh Godara Vs Dakshin Haryana Bijli Vitran Nigam Limited & others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0157
High Courts22 Oct 2018Allowed
Gurwinder Singh @ Nona Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0156
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 341, 379A
High Courts17 Oct 2018Partly Allowed
Kamla Devi And Ors Vs Dashmesh Tour And Travels And Anr
Punjab And Haryana At Chandigarh · (2019) LLR 41
Employees Compensation Act, 1923 — Section 4
High Courts17 Oct 2018Allowed
Som Das And Ors. Vs Karnal Cooperative Suggar Mills Ltd. Karnal.
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0317
High Courts17 Oct 2018Allowed
Baljinder Singh Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 832
Constitution of India, 1950 — Article 226, 227
High Courts17 Oct 2018Dismissed
Narender Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0315
Code of Criminal Procedure, 1973 — Section 437, 438, 482Indian Penal Code, 1860 — Section 34, 406, 420, 467, 468, 471, 506
High Courts17 Oct 2018Dismissed
Ashok Goyal Vs Central Bureau Of Investigation Chandigarh
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0314
Code of Criminal Procedure, 1973 — Section 167(2)
High Courts17 Oct 2018Dismissed
Baldev Singh Vs Chaman Singh & Ors
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0313
Code of Civil Procedure, 1908 — Section 151, Order 41 Rule 27Contract Act, 1872 — Section 73, 74
High Courts17 Oct 2018Dismissed
Indu Jain Vs Reserve Bank Of India And Ors
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0311
Constitution of India, 1950 — Article 32, 226
High Courts17 Oct 2018Disposed off
Rajesh Malik Vs Zonal Manager And Anr
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0309
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts17 Oct 2018Disposed off
Rajender Kumar & Another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0155
Constitution of India, 1950 — Article
High Courts17 Oct 2018Disposed off
Bindu Bala and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0154
Constitution of India, 1950 — Article
High Courts17 Oct 2018Disposed off
Shabnoor and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0153
Constitution of India, 1950 — Article 21
High Courts17 Oct 2018Allowed
Jaswinder Kaur and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0152
Code of Criminal Procedure, 1973 — Section 438, 438(2)Punjab Village Common Land Regulation Act, 1961 — Section 13APunjab Village Common Land Regulation Act, 1961 — Section 4(1), 21(1)
High Courts17 Oct 2018Disposed off
Akash and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0151
Constitution of India, 1950 — Article 21
High Courts17 Oct 2018Allowed
Som Das and others Vs Karnal Cooperative Sugar Mills Ltd., Karnal
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0150
High Courts17 Oct 2018Dismissed
Rajender Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0149
Code of Criminal Procedure, 1973 — Section 193, 319Indian Penal Code, 1860 — Section 498A