COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 22 of 150

High Courts25 Oct 2018Allowed

Narain Sai Alias Narain Asharamji Harplani Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 1 RCR(Cri) 656

Code Of Criminal Procedure 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 120B, 143, 147, 148, 149, 153, 195A, 212, 214, 307, 302, 323, 342, 346, 354, 357, 376, 377, 464, 465, 468, 504, 506, 506(2), 507, 508Arms Act, 1959 — Section 25

High Courts25 Oct 2018

Kesar Singh Vs Jagdish Chander

Punjab And Haryana At Chandigarh · 2019 (1) BankCas 532 : 2019 (1) DCR 519

Negotiable Instruments Act, 1881 — Section 138Code of Criminal Procedure, 1973 — Section 311, 313Indian Penal Code, 1860 — Section 376

High Courts25 Oct 2018Dismissed

Bhupinder Singh Vs Mohinder Singh

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0187

Indian Penal Code, 1860 — Section 148, 149, 308, 323, 452

High Courts25 Oct 2018Allowed

Vikrant Singh and others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0186

Code of Criminal Procedure, 1973 — Section 438Mine and Minerals (Regulations and Development) Act, 1957 — Section 21(1)

High Courts25 Oct 2018

Kuldeep Vs State of U.T., Chandigarh

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0185

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 474

High Courts25 Oct 2018Disposed off

Ranjit Kaur and another Vs U.T., Chandigarh and others

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0184

Constitution of India, 1950 — Article 21

High Courts25 Oct 2018Disposed off

Poonam Heer and another Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0183

High Courts25 Oct 2018Allowed

Jasbir Singh @ Rinka and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0182

Indian Penal Code, 1860 — Section 148, 149, 326, 323, 324, 341, 452, 506Code of Criminal Procedure, 1973 — Section 482

High Courts25 Oct 2018Allowed

Taranjit Singh Bhalla Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0181

Indian Penal Code, 1860 — Section 186, 279, 337, 353, 427Motor Vehicles Act, 1988 — Section 179, 184, 185, 188Indian Penal Code, 1860 — Section 482

High Courts25 Oct 2018Allowed

Harwinder Singh and another Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0180

Indian Penal Code, 1860 — Section 392Arms Act, 1959 — Section 25, 27Code of Criminal Procedure, 1973 — Section 482

High Courts25 Oct 2018Disposed off

Gurbachan Singh @ Bachan Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0179

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 25, 29, 61, 85

High Courts25 Oct 2018Allowed

Amarjit Kaur and another Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0178

Indian Penal Code, 1860 — Section 120B, 406, 420Code of Criminal Procedure, 1973 — Section 482

High Courts25 Oct 2018Allowed

Sharad Sethi and another Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0177

Indian Penal Code, 1860 — Section 34, 323, 324, 326, 506Code of Criminal Procedure, 1973 — Section 482

High Courts25 Oct 2018Allowed

Nitin Sharma and another Vs State of U.T., Chandigarh and another

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0176

Indian Penal Code, 1860 — Section 406Code of Criminal Procedure, 1973 — Section 482

High Courts23 Oct 2018Dismissed

Rajan Bhardwaj And Ors Vs Central Bureau Of Investigation And Others

Punjab And Haryana At Chandigarh · (2019) 2 CriCC 131 : (2019) 1 RCR(Cri) 520

Code Of Criminal Procedure 1973 — Section 482, 483Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 26, 29, 36Evidence Act, 1872 — Section 25, 27

High Courts23 Oct 2018Dismissed

Harbinder Singh Baidwan Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 84

Punjab Package Deal Properties (Disposal) Act, 1976 — Section 18Punjab Package Deal Properties (Disposal) Rules, 1976 — Rule 4Constitution Of India, 1950 — Article 226

High Courts23 Oct 2018Dismissed

Naveen And Another Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0325

Indian Penal Code, 1860 — Section 34, 306Code of Criminal Procedure, 1973 — Section 438, 438(3)

High Courts23 Oct 2018Disposed off

Sanjeev Kumar And Another Vs Shriram Housing Finance Limited And Another

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0324

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)

High Courts23 Oct 2018Dismissed

Ram Bhateri Vs Presiding Officer And Ors

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0323

Industrial Disputes Act, 1947 — Section 25F, 25G, 25HConstitution of India, 1950 — Article 226

High Courts23 Oct 2018Allowed

Tejinder Pal Singh Vs Shashi Arvind And Ors

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0322