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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 20 of 150

High Courts02 Nov 2018

Kundan and others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0008

Indian Penal Code, 1860 — Section 148, 149, 332, 353, 379A, 427, 506Prevention of Damage to Public Property Act, 1984 — Section 3
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High Courts02 Nov 2018Allowed

Bharat Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0006

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 50
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High Courts02 Nov 2018Allowed

Ravi Vs State Of Ut Chandigarh

Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0002

Code of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 34, 392, 411
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High Courts01 Nov 2018Dismissed

Suresh Kumar Vs Mohinder Singh

Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 46

Indian Penal Code, 1860 — Section 166, 171, , 184, 185, 187, 477Representation of Peoples Act, 1951 — Section 136, 136(i)(a)(b)(2), 2(a)Code of Criminal Procedure, 1973 — Section 313
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High Courts01 Nov 2018Disposed off

Somany Ceramic Ltd. Vs Rahul Kaushik

Punjab And Haryana At Chandigarh · (2019) 1 CivCC 753 : (2019) 1 RCR(Civ) 822

Code of Criminal Procedure, 1973 — Section 151Code of Civil Procedure, — Order 8 Rule 6B, Order 8 Rule 6A, Order 6 Rule 15, Order 14 Rule 5
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High Courts01 Nov 2018Dismissed

New India Assurance Company Ltd Vs Sunita Aggarwal And Anr

Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0044

Motor Vehicles Act, 1988 — Section 164, 165, 166, 167, 168, 168(3), 169, 170, 171, 172, 173, 174, 176Chandigarh Motor Vehicles Rule, 1990 — Rule 232Code of Civil Procedure, 1908 — Order 5 Rule 9 to 13, Order 5 Rule 15 to 30, Order 9 Rule 3 to 10, Order 12 Rule 3 to 10, Order 16 Rule 2 to 21, Order 17 Rule 1 to 3, Order 21 Rule 1 to 3, Order 21 Rule 43, Order 23 Rule 1 to 3
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High Courts31 Oct 2018Allowed

Kala Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0210

Code of Criminal Procedure, 1973 — Section 439, 437(3)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15
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High Courts31 Oct 2018Allowed

Shamsher Singh @ Shera Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0209

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22Constitution of India, 1950 — Article 21
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High Courts31 Oct 2018Allowed

Ram Kuma Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0207

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 506Protection of Children from Sexual Offences Act, 2012 — Section 4
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High Courts31 Oct 2018Allowed

Mehar Chand & another Vs Union of India

Punjab And Haryana At Chandigarh · (2018) 10 P&H CK 0205

Railways Claims Tribunal Act, 1987 — Section 2(29), 23, 123(c)(2), 124ACode of Criminal Procedure, 1973 — Section 174, 175
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