High Courts13 Nov 2018Dismissed
Pawan Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0060
Indian Penal Code, 1860 — Section 34, 107, 294(b), 306Code of Criminal Procedure, 1973 — Section 161, 173, 174, 228, 397, 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 18 of 150
High Courts13 Nov 2018Dismissed
Ludhiana Improvement Trust Ludhiana Vs J S Chugh And Ors
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 59
Punjab Town Improvement Act, 1922 — Section 36, 43Code of Civil Procedure, 1908 — Order 1 Rule 8
High Courts13 Nov 2018Dismissed
Gurdarshan Singh Vs Jaswant Singh
Punjab And Haryana At Chandigarh · AIR (2019) P&H 1 : (2019) 1 RCR(Civ) 582
Code of Civil Procedure, 1908 — Section 601), 60(1)(ccc)Provincial insolvency act, 1920 — Section 28(2)Specific Relief Act, 1963 — Section 20
High Courts13 Nov 2018Dismissed
Punjab Wakf Board Vs Hari Chand & others
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0035
High Courts13 Nov 2018Dismissed
Top Bahdur Thapa Vs Maya Devi & Ors
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0034
High Courts13 Nov 2018Allowed
Ashwani Kumar Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0033
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 406, 423, 465, 467, 468, 471Registration Act, 1908 — Section 82
High Courts13 Nov 2018Allowed
Hardeep Singh @ Dimply Dhillon and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0032
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 382
High Courts13 Nov 2018Allowed
Bharat Kalyan(minor) through his natural guardian Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0031
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148,149, 323, 324, 341, 380
High Courts13 Nov 2018Disposed off
Samriti and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0030
Constitution of India, 1950 — Article 21
High Courts13 Nov 2018Allowed
Ranjeet Singh @ Bhola Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0029
Indian Penal Code, 1860 — Section 148, 149, 186, 283, 323, 353, 427, 436Prevention of Damage to Public Property Act, 1984 — Section 3, 4Arms Act, 1959 — Section 25, 27, 29, 54, 59
High Courts13 Nov 2018Allowed
Pardeep Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0028
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326, 506Code of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Nov 2018Allowed
Navdeep Singh @ Nikka Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0027
Code of Criminal Procedure, 1973 — Section 173, 319, 439Indian Penal Code, 1860 — Section 120B, 302, 303Arms Act, 1959 — Section 25, 54, 59
High Courts13 Nov 2018Allowed
Ravinder Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0026
Indian Penal Code, 1860 — Section 320, 379B, 411Code of Criminal Procedure, 1973 — Section 482
High Courts13 Nov 2018Allowed
Gurpreet Singh @ Gopi and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0025
Indian Penal Code, 1860 — Section 148, 149, 320, 323, 324, 427, 452Code of Criminal Procedure, 1973 — Section 482
High Courts12 Nov 2018Dismissed
Patiala Cooperative Sugar Mills Limited, Rakhra, Patiala Vs ld. Presiding Officer, Industrial Tribunal, Patiala And Another
Punjab And Haryana At Chandigarh · (2019) LLR 48
Industrial Disputes Act, 1947 — Section 11AConstitution Of India, 1950 — Article 226, 227
High Courts12 Nov 2018Allowed
Gurpreet Singh @ Gopi Vs State Of Punjab
Punjab And Haryana At Chandigarh · `
Indian Penal Code, 1860 — Section 120B, 148, 149, 212, 216, 302, 307, 427Arms Act, 1959 — Section 25, 27
High Courts12 Nov 2018Allowed
Avtar Kaur Vs Gurjit Kaur
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0056
Indian Penal Code, 1860 — Section 148, 149, 498A, 499, 500, 501
High Courts12 Nov 2018Allowed
Rohit Hurria Vs Haryana State Industrial & Infrastructure Dev Corp Ltd & Ors
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0055
Bihar police manual, 1978 — Section 663(d)Constitution of India, 1950 — Article 12, 14, 16, 16(1), 226
High Courts12 Nov 2018Dismissed
Bhajan Lal And Anr Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2019) 1 SCT 155
Land Acquisition Act, 1894 — Section 10(1), 10(3), 30Constitution of India, 1950 — Article 14, 16, 32, 226, 309, 320(3)Haryana Civil Service (Executive Branch) Rules, 2008 — Rule 5, 10, 10(1), 10(3), 30
High Courts12 Nov 2018Allowed
Sandeep Sharma Vs Central Bureau Of Investigation Chandigarh
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0053
Code of Criminal Procedure, 1973 — Section 173, 482Prevention of Corruption Act, 1988 — Section 13(2), 13(1)(d)Indian Penal Code, 1860 — Section 120B, 420