High Courts19 Nov 2018Disposed off
Dr. Om Badhan Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0075
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 16 of 150
High Courts19 Nov 2018Allowed
Surinder Kumar @ Shingara and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0074
Indian Penal Code, 1860 — Section 148, 149, 323, 325Code of Criminal Procedure, 1973 — Section 320, 482
High Courts17 Nov 2018Allowed
Nawal Kishore Alias Kala Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Cri) 239
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts17 Nov 2018Allowed
Hoshiar Singh @ Gora Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 2 CriCC 231
Code Of Criminal Procedure, 1973 — Section 167(2), 173(2), 173Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 27, 36A, 36A(d)(4), 36A(4)
High Courts17 Nov 2018Allowed
Ashok And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 1 CriCC 497
Code Of Criminal Procedure, 1973 — Section 167(2), 173, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 27
High Courts17 Nov 2018Allowed
Renu Dilawari And Others Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0073
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 306
High Courts16 Nov 2018Allowed
Deepak Sharma And Another Vs Reliance General Insurance Co. Ltd. And Others
Punjab And Haryana At Chandigarh · (2019) 193 PunLR 382
High Courts16 Nov 2018Dismissed
Hakam Singh Vs Swaran Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 1 CriCC 526
High Courts16 Nov 2018Dismissed
Veena Talwar And Others Vs Harkesh And Another
Punjab And Haryana At Chandigarh · (2019) 1 CivCC 691
High Courts16 Nov 2018Allowed
Sushil Kumar(Now Deceased) Through Lrs Vs Inderjit Kohli And Others
Punjab And Haryana At Chandigarh · (2019) 2 CivCC 33
High Courts16 Nov 2018Dismissed
Kamal Kumar Vs Arun Kalia And Another
Punjab And Haryana At Chandigarh · (2019) 1 CivCC 80
Code Of Criminal Procedure, 1973 — Section 313, 378(4)Negotiable Instruments Act, 1881 — Section 138
High Courts16 Nov 2018Dismissed
Ajay Kumar And Another Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0072
Indian Penal Code, 1860 — Section 34, 409
High Courts15 Nov 2018Dismissed
Ali Mohd. And Aanother Vs Mohd. Hanif And Others
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 542
Evidence Act, 1872 — Section 50
High Courts15 Nov 2018Dismissed
Akash Verma And Another Vs State Of Haryana And Other
Punjab And Haryana At Chandigarh · (2019) 1 CriCC 429
Code Of Criminal Procedure 1973 — Section 164, 173, 225, 301(2), 311Indian Penal Code, 1860 — Section 376(D)
High Courts15 Nov 2018Disposed Of
Akvinder Kaur Vs Gurpreet Singh
Punjab And Haryana At Chandigarh · (2019) 2 CivCC 213
Hindu Marriage Act, 1955 — Section 13(1)(1a)
High Courts15 Nov 2018Disposed Of
Harpreet Singh @ Mani Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 1 CriCC 376
Code Of Criminal Procedure 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts15 Nov 2018Disposed off
Rishav Saini @ Rishav Vs Shammy & Ors
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 424
Motor Vehicles Act, 1988 — Section 166Rights Of Persons With Disabilities Act, 2016 — Section 2(i)
High Courts15 Nov 2018Allowed
Kulwinder Singh @ Vicky Riwaz And Ors Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0070
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 342, 355, 506Information Technology Act 2000 — Section 66 (E)
High Courts15 Nov 2018Dismissed
Sukhbir Singh Vs State Of Haryana.Etc.
Punjab And Haryana At Chandigarh · (2019) 1 SCT 38
Haryana State Prosecution Legal Services (Group-A) Rule, 1979 — Rule 11
High Courts15 Nov 2018Dismissed
Manju Bala & Anr Vs Sarabjit Singh & Ors
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0068
Code of Civil Procedure, 1908 — — Order 6 Rule 17Constitution of India, 1950 — Article 227