High Courts22 Nov 2018Allowed
Mahender Singh Vs Mahender Kaur & Ors
Punjab And Haryana At Chandigarh · (2019) 2 CivCC 750
Code of Civil Procedure, 1908 — Order 39 Rule 2A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 14 of 150
High Courts22 Nov 2018Dismissed
R. P Malhotra (Since Deceased) Through Legal Representatives Vs Subhash Chander
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0120
Specific Relief Act 1963 — Section 22, 28, 28(3)Code of Civil Procedure, 1908 — Section 34, 47
High Courts22 Nov 2018Dismissed
Leela and others Vs Narender Singh and others
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0101
Motor Vehicles Act, 1988 — Section 140, 166Indian Penal Code, 1860 — Section 279, 304A, 337
High Courts22 Nov 2018Disposed off
Lakshmi and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0100
Constitution of India, 1950 — Article 21
High Courts22 Nov 2018Allowed
Harjinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0099
Code of Criminal Procedure, 1973 — Section 438, 438(2)Prevention of Corruption Act, 1988 — Section 7, 13(2)Indian Penal Code, 1860 — Section 120B
High Courts22 Nov 2018Allowed
Sahil Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0098
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 341, 365, 379B, 377, 506
High Courts22 Nov 2018Disposed off
Amandeep Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0097
Code of Criminal Procedure, 1973 — Section 482
High Courts22 Nov 2018Allowed
Sita Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0096
Indian Penal Code, 1860 — Section 34, 307, 323, 452, 506
High Courts22 Nov 2018Allowed
Ranjeet Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0095
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326, 341Code of Criminal Procedure, 1973 — Section 320, 482
High Courts21 Nov 2018Disposed off
Sukhdev Singh Deceased Th Lrs Vs Mangal Singh
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0119
Code of Civil Procedure, 1908 — Section 148, 151
High Courts21 Nov 2018Dismissed
Harbans Lal Gupta Vs Union Of India And Ors
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0118
National Highways Act, 1956 — Section 3A(1), 3D(1), 3H(4)
High Courts21 Nov 2018Allowed
Shekhar Jain Vs Shanta Jain And Anr
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0117
Code of Civil Procedure, 1908 — Section 9, 10, 11, 16, 17, 25Punjab Land Revenue Act, 1887 — Section 45
High Courts21 Nov 2018Allowed
Jagdish Vs Jitender
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0116
High Courts21 Nov 2018Partly Allowed
Hari Singh Vs Margaret Alice Skinner And Others
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0115
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts21 Nov 2018Dismissed
Kavita Aggarwal & Ors Vs Sarabjit Singh & Ors
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0114
Indian Penal Code, 1860 — Section 279, 304A, 427
High Courts21 Nov 2018Disposed off
Aarti Devi and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0093
Constitution of India, 1950 — Article 21
High Courts21 Nov 2018Allowed
Dharma & others Vs State of Haryana & others
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0092
Land Acquisition Act, 1894 — Section 4
High Courts20 Nov 2018Disposed off
Punjabi University Patiala & Anr Vs Deepak Jindal & Anr
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0113
High Courts20 Nov 2018Disposed off
Raj Singh Vs Jatinder Kumar Sangari & Ors
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0112
High Courts20 Nov 2018Allowed
Mehal Singh Vs M/S Judge Trading Company And Others
Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0111