High Courts20 Nov 2018Dismissed

Geeta Rani Vs Rekha Rani And Ors

Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0110

Indian Stamp Act, 1899 — Section 2(26)Haryana Municipal Election Rules, 1978 — Rule 2(n), 75(1), 77(1), 77, 79, 82(1)Madhya Pradesh Municipalities (Election Petition) Rule, 1962 — Rule 19(2)
High Courts20 Nov 2018Allowed

Rajesh Sachdeva Vs Huda And Anr RESPONDENT

Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0109

Benami Transactions (Prohibition) Act, 1988 — Section 2(a), 3, 3(1), 3(2), 4, 4(1)(2)Transfer of Property Act, 1882 — Section 53Indian Contract Act, 1872 — Section 23
High Courts20 Nov 2018Allowed

Pawan Kumar @ Kala Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0083

Code of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 376Protection of Children from Sexual Offences Act, 2012 — Section 8, 12
High Courts19 Nov 2018Dismissed

Sumit Kandhari Vs M/S Surya Industries And Another

Punjab And Haryana At Chandigarh · (2019) 2 CriCC 158 : (2019) 1 RCR(Civ) 741 : (2019) 2 CivCC 396

Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 256, 302, 311, 495Indian Penal Code, 1860 — Section 34, 500
High Courts19 Nov 2018Allowed

Rohit Saini Vs State Of Haryana

Punjab And Haryana At Chandigarh · AIR (2019) P&H 24 : (2019) 1 RCR(Civ) 715

Indian Penal Code, 1860 — Section 34, 323, 313, 506Code of Criminal Procedure, 1973 — Section 313, 319
High Courts19 Nov 2018Dismissed

Kashi Ram Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0089

Code of Criminal Procedure, 1973 — Section 438Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 16, 37Indian Penal Code, 1860 — Section 411, 420
High Courts19 Nov 2018Allowed

Gurwinder Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0087

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18
High Courts19 Nov 2018Allowed

Nitin Rajput @ Raman Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 11 P&H CK 0086

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 2(xxiii), 22, 61, 85